Bombay High Court
Kotak Mahindra Bank vs Pankaj Jayantilal Jain on 11 December, 2019
Author: G.S.Kulkarni
Bench: G. S. Kulkarni
CRP 1 40-76, 91-100 .doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
EXECUTION APPLICATION NO. 424 OF 2014
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Pramodkumar Tarlokchand Pubby ... Respondent
AND
EXECUTION APPLICATION NO. 425 OF 2014
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Kiran Pradeep Killekar ... Respondent
AND
EXECUTION APPLICATION NO. 426 OF 2014
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Geeta Premnath Mehta ... Respondent
AND
EXECUTION APPLICATION NO. 427 OF 2014
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Jigar Chandulal Shah ... Respondent
AND
EXECUTION APPLICATION NO. 428 OF 2014
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Shailesh Murji Shah ... Respondent
AND
EXECUTION APPLICATION NO. 429 OF 2014
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Naresh Jivraj Solanki ... Respondent
1/9
::: Uploaded on - 12/12/2019 ::: Downloaded on - 14/12/2019 04:32:38 :::
CRP 2 40-76, 91-100 .doc
AND
EXECUTION APPLICATION NO. 430 OF 2014
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Krishna Nararakai Yanan Perumal ... Respondent
AND
EXECUTION APPLICATION NO. 431 OF 2014
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Pankaj Talakshi Gada ... Respondent
AND
EXECUTION APPLICATION NO. 432 OF 2014
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Yasmin Afzal Patni ... Respondent
AND
EXECUTION APPLICATION NO. 433 OF 2014
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Suresh Guruprasad Thakur ... Respondent
AND
EXECUTION APPLICATION NO. 434 OF 2014
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Tarun Naginba Patel ... Respondent
AND
EXECUTION APPLICATION NO. 435 OF 2014
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Arunkumar Ramvilas Shah ... Respondent
2/9
::: Uploaded on - 12/12/2019 ::: Downloaded on - 14/12/2019 04:32:38 :::
CRP 3 40-76, 91-100 .doc
AND
EXECUTION APPLICATION NO. 436 OF 2014
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Rajabahadur Achhaibar Singh ... Respondent
AND
EXECUTION APPLICATION NO. 437 OF 2014
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Ibrahim Ismail Shaikh ... Respondent
AND
EXECUTION APPLICATION NO. 438 OF 2014
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Jignesh Jayantilal Joshi ... Respondent
AND
EXECUTION APPLICATION NO. 439 OF 2014
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Aslam Abdulrafique Shaikh ... Respondent
AND
EXECUTION APPLICATION NO. 440 OF 2014
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Hasmukh Vasant Makwana ... Respondent
AND
EXECUTION APPLICATION NO. 441 OF 2014
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Lalitkumar Lallubhai Gandhi ... Respondent
3/9
::: Uploaded on - 12/12/2019 ::: Downloaded on - 14/12/2019 04:32:38 :::
CRP 4 40-76, 91-100 .doc
AND
EXECUTION APPLICATION NO. 442 OF 2014
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Kunar Arvind Solanki ... Respondent
AND
EXECUTION APPLICATION NO. 443 OF 2014
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Mridul Kurpashankar Pathak ... Respondent
AND
EXECUTION APPLICATION NO. 445 OF 2014
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Sucheta Damodar Jambhule ... Respondent
AND
EXECUTION APPLICATION NO. 447 OF 2014
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Ajay Kumar Agarwal ... Respondent
AND
EXECUTION APPLICATION NO. 448 OF 2014
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Neelalm Shridhar Pingale ... Respondent
AND
EXECUTION APPLICATION NO. 449 OF 2014
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Anupam Bipin Asher ... Respondent
4/9
::: Uploaded on - 12/12/2019 ::: Downloaded on - 14/12/2019 04:32:38 :::
CRP 5 40-76, 91-100 .doc
AND
EXECUTION APPLICATION NO. 450 OF 2014
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Shradha Nandkumar Kirve ... Respondent
AND
EXECUTION APPLICATION NO. 451 OF 2014
Bajaj Finance Ltd. ... Applicant/Claimant
V/s.
Himanshu Kanaiyalal Parekh ... Respondent
AND
EXECUTION APPLICATION NO. 452 OF 2014
Bajaj Finance Ltd. ... Applicant/Claimant
V/s.
Chandulal Rathod ... Respondent
AND
EXECUTION APPLICATION NO. 453 OF 2014
M/s. Bajaj Finance Ltd. ... Applicant/Claimant
V/s.
Mr. Anil Ashok Sakat ... Respondent
AND
EXECUTION APPLICATION NO. 454 OF 2014
M/s. Bajaj Finance Ltd. ... Applicant/Claimant
V/s.
Mr. Aijaj Ahmed Shaikh ... Respondent
AND
EXECUTION APPLICATION NO. 455 OF 2014
Bajaj Finance Ltd. ... Applicant/Claimant
V/s.
Mr. Nikhil Vasant Bhosale ... Respondent
5/9
::: Uploaded on - 12/12/2019 ::: Downloaded on - 14/12/2019 04:32:38 :::
CRP 6 40-76, 91-100 .doc
AND
EXECUTION APPLICATION NO. 456 OF 2014
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Raj Narayan Shyam Prasad ... Respondent
AND
EXECUTION APPLICATION NO. 457 OF 2014
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Deepa Gunesh Lal Karan ... Respondent
AND
EXECUTION APPLICATION NO. 458 OF 2014
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Pankaj Jayantilal Jain ... Respondent
AND
EXECUTION APPLICATION NO. 459 OF 2014
M/s. Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Dcosta Tony Domnick ... Respondent
AND
EXECUTION APPLICATION NO. 461 OF 2014
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Dhilin Mehta ... Respondent
AND
EXECUTION APPLICATION NO. 462 OF 2014
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Harikrishna Makwana ... Respondent
6/9
::: Uploaded on - 12/12/2019 ::: Downloaded on - 14/12/2019 04:32:38 :::
CRP 7 40-76, 91-100 .doc
AND
EXECUTION APPLICATION NO. 485 OF 2014
Angel Broking Ltd. ... Applicant/Claimant
V/s.
Mr. Vinayak Kadam ... Respondent
AND
EXECUTION APPLICATION NO. 486 OF 2014
Angel Broking Ltd.
(Formerly known as Angel Broking Pvt. Ltd.) ... Applicant/Claimant
V/s.
Mrs. Sharda Shrikant Sawant ... Respondent
AND
EXECUTION APPLICATION NO. 487 OF 2014
The Punjab & Maharashtra Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
M/s. Arihant Enterprises & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 492 OF 2014
M/s. P. Hiteshkumar ... Applicant/Claimant
V/s.
M/s. Balaji Initiatives ... Respondent
AND
EXECUTION APPLICATION NO. 494 OF 2014
Phoenix Asset Reconstruction Co. Pvt. Ltd. ... Applicant/Claimant
V/s.
Ajit Radharaman Goyal ... Respondent
AND
EXECUTION APPLICATION NO. 495 OF 2014
Phoenix Asset Reconstruction Co. Pvt. Ltd. ... Applicant/Claimant
V/s.
Yusuf Mahmood Machiwala ... Respondent
7/9
::: Uploaded on - 12/12/2019 ::: Downloaded on - 14/12/2019 04:32:38 :::
CRP 8 40-76, 91-100 .doc
AND
EXECUTION APPLICATION NO. 496 OF 2014
Phoenix Asset Reconstruction Co. Pvt. Ltd. ... Applicant/Claimant
V/s.
Shabbir Abbas Dhorajiwala ... Respondent
AND
EXECUTION APPLICATION NO. 497 OF 2014
Phoenix Asset Reconstruction Co. Pvt. Ltd. ... Applicant/Claimant
V/s.
Khalid Firoz Shaikh ... Respondent
AND
EXECUTION APPLICATION NO. 498 OF 2014
Phoenix Asset Reconstruction Co. Pvt. Ltd. ... Applicant/Claimant
V/s.
Madanmohan Daulal Durohit ... Respondent
AND
EXECUTION APPLICATION NO. 499 OF 2014
Phoenix Asset Reconstruction Co. Pvt. Ltd. ... Applicant/Claimant
V/s.
Aslam Usman Sutariwala ... Respondent
None for the Parties.
CORAM : G. S. KULKARNI, J.
DATE : 11th December, 2019. P.C.:-
These Execution Applications have not been proceeded with for a period of over 12 months from the date of filing of the applications.
Accordingly, these applications have been placed by the Prothonotary and Senior Master under Rule 329 of the Bombay High Court Original Side 8/9 ::: Uploaded on - 12/12/2019 ::: Downloaded on - 14/12/2019 04:32:38 ::: CRP 9 40-76, 91-100 .doc Rules before the Court, for dismissal, for want of prosecution. As none appears for the Applicants, these Execution Applications are dismissed. No order as to costs.
(G.S.Kulkarni, J.) 9/9 ::: Uploaded on - 12/12/2019 ::: Downloaded on - 14/12/2019 04:32:38 :::