Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62A] [Entire Act] State of Karnataka - Subsection Section 62A(5) in Karnataka Irrigation Act, 1965 (5)to educate and train land holders in the efficient and economical use of water and adoption of new technology as well as to implement necessary programmes;
