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State of Telangana - Section

Section 35 in Professor Jayashankar Telangana State Agricultural University Act, 1963

35. General and other funds.

(1)The income from fees realised by, any contribution and endowment received by, and all grants made to, the University, shall form one general fund to be called the "General Fund of the University" and all moneys so realised and received shall be credited to it.
(2)The University may have such other funds and shall maintain such accounts in respect of every fund as may be prescribed.