Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(4)(a) in The Juvenile Justice (Punjab) Rules, 1987

(a)what articles, if any, are respectively, destroyed, sold and stored;