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State of Tamilnadu - Section

Section 288 in The Tamil Nadu Village Servant's Family Benefit Fund Scheme Rules, 1984

288. Social Security and Welfare-E. Other Social Security and Welfare Programme - AE. other Programmes-AY Tamil Nadu Family Benefit Fund Scheme - Ex-gratia payment to the family of the deceased Government employees (DP Code No. 288E AEAY 0000).