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[Cites 0, Cited by 0] [Section 404(2)] [Section 404] [Entire Act]

State of Punjab - Subsection

Section 404(2)(f) in The Punjab Municipal Act, 1999

(f)that the site of the building or the work does not abut, on a street or projected street and that there is no access to such building or work from any such street by any passage or pathway appertaining to such site.