Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Tamilnadu - Subsection

Section 47(2)(p) in Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978

(p)any other matter which is to be, or may be, provided for by rules under this Act.