Gujarat High Court
Farida Rajali Sabuwala & vs Shabbir Shoaibbhai Sabuwala on 23 July, 2013
Author: G.B.Shah
Bench: G.B.Shah
FARIDA RAJALI SABUWALAV/SSHABBIR SHOAIBBHAI SABUWALA C/CRA/229/2013 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD CIVIL REVISION APPLICATION NO. 229 of 2013 ================================================================ FARIDA RAJALI SABUWALA & 1....Applicant(s) Versus SHABBIR SHOAIBBHAI SABUWALA & 1....Opponent(s) ================================================================ Appearance: MR JITENDRA H SINGH, ADVOCATE for the Applicant(s) No. 1 - 2 MS SM AHUJA, ADVOCATE for the Applicant(s) No. 1 - 2 ================================================================ CORAM: HONOURABLE MR.JUSTICE G.B.SHAH Date : 23/07/2013 ORAL ORDER
Notice and Notice as to interim relief be issued to Respondents, returnable on 13th August, 2013.
(G.B.SHAH, J.) siddharth// Page 1 of 1