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Gujarat High Court

Farida Rajali Sabuwala & vs Shabbir Shoaibbhai Sabuwala on 23 July, 2013

Author: G.B.Shah

Bench: G.B.Shah

  
	 
	 FARIDA RAJALI SABUWALAV/SSHABBIR SHOAIBBHAI SABUWALA
	 
	 
	 
	 
	 
	 
	 
	 
	

 
 


	 


	C/CRA/229/2013
	                                                                    
	                           ORDER

 

 


 
	  
	  
		 
			 

IN
			THE HIGH COURT OF GUJARAT AT AHMEDABAD
		
	

 


 


 


CIVIL REVISION
APPLICATION  NO. 229 of 2013
 


 


 

================================================================
 


FARIDA RAJALI SABUWALA  &
 1....Applicant(s)
 


Versus
 


SHABBIR SHOAIBBHAI SABUWALA
 &  1....Opponent(s)
 

================================================================
 

Appearance:
 

MR
JITENDRA H SINGH, ADVOCATE for the Applicant(s) No. 1 - 2
 

MS
SM AHUJA, ADVOCATE for the Applicant(s) No. 1 - 2
 

================================================================
 

 


 


	 
		  
		 
		  
			 
				 

CORAM:
				
				
			
			 
				 

HONOURABLE
				MR.JUSTICE G.B.SHAH
			
		
	

 


 

 


Date : 23/07/2013
 


 

 


ORAL ORDER

Notice and Notice as to interim relief be issued to Respondents, returnable on 13th August, 2013.

(G.B.SHAH, J.) siddharth// Page 1 of 1