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Union of India - Section

Section 81 in The Finance Act, 2018

81. Amendment of section 54.

- In the Customs Act, in section 54, in sub-section (1), -
(i)for the words "the prescribed form", the words "such form and manner as may be prescribed" shall be substituted;
(ii)in the proviso, for the words "the prescribed form", the words "such form and manner as may be prescribed" shall be substituted.