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State of Gujarat - Section

Section 21 in First Statutes of the Rai University

21. Admission of Students and Fee Structure.

(1)Admission to the various programmes of the university shall be based on merit and or means-
(2)Merit for admission in the University may be determined either on the basis of marks or grade obtained in the qualifying examination and achievements in co-curricular and extracurricular activities or on the basis of marks or grade obtained in the entrance test conducted at State level either by an association of the Universities conducting similar courses or by any agency of the State Government.
(3)The fee structure of the University will be recommended by Academic council and sent to Board of Management for consideration and approval.
(4)The existing provisions of the State Government relating to admissions and fee structure shall be applicable to the University as and where applicable.
(5)Means may be determined based on economic condition or the situation of the students.