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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of West Bengal - Subsection

Section 73(4) in The West Bengal Motor Vehicles Rules, 1989

(4)The State register for motor vehicles shall be maintained according to the class of the vehicle, namely, transport or non-transport, and also if the registration of all types of vehicles is in large number, according to the detailed classification of the vehicles, two wheel cars, goods carriage, tractors etc., as decided by the registering authority.