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State of Haryana - Section

Section 18 in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

18. Acknowledgement of application.

- An application for grant of a mining lease under rule 10 or an application of renewal of a mining lease under rule 17, is delivered personally, its receipt shall be acknowledged forthwith in Form ML-7 and if the application is received by post, the same shall be acknowledged with in seven days of the receipt thereof.