Himachal Pradesh High Court
Manoj Joshi vs . Bhajan Dev Negi on 13 June, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Manoj Joshi vs. Bhajan Dev Negi .
COPC No. 156 of 2023 13.6.2023 Present: Mr. Bimal Gupta, Senior Advocate alongwith Mr. Varun Thakur, Advocate, for the petitioner.
Notice to respondent, returnable on 31st July, 2023, on taking steps within three days.
r to ( Vivek Singh Thakur ) Judge June 13, 2023 (vs) ::: Downloaded on - 13/06/2023 20:33:38 :::CIS