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[Cites 0, Cited by 0] [Section 420] [Entire Act]

State of Goa - Subsection

Section 420(3) in Goa Prisons Rules, 2006

(3)The National Flag shall be flown daily, including Sundays and Jail Holidays, on the Central Prison Building and all other Jail Buildings from sunrise to sunset.Note. - The details regarding correct display, salute, display with flags of other nations and of United Nations given in Flag Code of India, published in Government Gazette, Series I No. 29, dated 20th October, 1966, shall be strictly observed.