Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Punjab - Subsection Section 8(4) in The Rajiv Gandhi National University of Law, Punjab Act, 2006 (4)The Chancellor may offer such advice to the University, as he may deem appropriate with reference to the result of such inspection or inquiry.
