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State of West Bengal - Section

Section 16 in The West Bengal School Service Commission Act, 1997

16. Functions of Central Commission.

- [(1) The Central Commission shall prepare panel by conducting the State Level Selection Test in respect of appointment to the posts of Teachers and non-teaching staff in schools and also monitor, supervise, control and co-ordinate the activities of the Regional Commission which shall be subordinate to the Central Commission.] [Substituted by Act No. 13 of 2016, dated 20.1.2017.]
(2)The Central Commission may call for any record, report or other information from a Regional Commission if, in the opinion of the Central Commission, such record, report or other information is necessary for efficient discharge of its functions, and the Regional Commission shall furnish such record, reporter other information to the Central Commission.
(3)It shall be the duty of the Central Commission to advise the State Government on such matters as may be referred to it by the State Government.