Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(2) in New Mangalore Part Trust (Licensing of Stevedores) Regulation 2009 (2)The Central Government shall pass such orders on the appeal as it deems fit after giving are opportunity of being heard to the appellant.
