Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] State of Tamilnadu - Subsection Section 88(5) in Tamil Nadu Panchayats (Elections) Rules, 1995 (5)In other cases, the principle enunciated in sub-rule (2) above shall be adopted till there remain two candidates in the field.
