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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2)(c) in The Oil Mines Regulations, 2017

(c)has undergone station officer's or sub-officer's course from an institute specified by the Chief Inspector of Mines for the purpose and having experience in dealing and management of fire services for a period of ten years.