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State of Tamilnadu - Section

Section 63 in Tamil Nadu Educational Rules

63.

Except as hereinafter provided, the rules for secondary schools shall hold good in these schools also.Applications for the opening of new training schools or additional sections in the existing training schools shall be submitted to the District Educational Officer or the Inspectress of Girls' Schools, as the case may be, on or before the 1st August of the year preceding the academic year in which the new schools or additional sections are proposed to be opened. The applications with the recommendations of the Inspecting Officers concerned should reach the Director by the 1st of the succeeding September. The applications received after the due date or with incomplete particulars will be treated as applications for the subsequent year unless they are considered urgent and there is sufficient justification for exempting them from the prescribed dates.Applications for recognition should be made to the Director through the District Educational Officer or through the Inspectress in the prescribed form (Appendix 17).Teachers' Certificates