Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(1) in The Telecom Regulatory Authority Of India Act, 1997

(1)The Authority shall furnish to the Central Government at such time and in such form and manner as may be prescribed or as the Cen­tral Government may direct, such returns and statements and such particulars in regard to any proposed or existing programme for the promotion and development of the telecommunication services, as the Central Government from time to time, require.