Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(2)(i) in The Tobacco Board Act, 1975

(i)[ the time within which full price for virginia tobacco shall be paid under clause (b), and the unfair practices for the purposes of clause (c), of section 13B.] [ Inserted by Act 57 of 1985, Section 13 (w.e.f. 1.12.1985)]