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[Cites 0, Cited by 0] [Section 33(7)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(7)(b) in Conduct of Elections Rules, 1961

(b)[ any mark other than the mark made in pursuance of clause (b) of sub-rule (2) of rule 23 or clause (b) of sub-rule (2) of rule 27-E.] [ Substituted by S.O. 628(E), dated 4.8.1999(w.e.f. 4.8.1999).]