Rajasthan High Court - Jodhpur
Ram Prasad Sharma vs State Of Rajasthan on 8 January, 2021
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 13701/2020
Ram Prasad Sharma S/o Amba Lal Sharma, Aged About 56
Years, R/o Mandawara Ward No. 9, Pratapgarh, Dist. Pratapgarh,
Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Education
Department, Government Of Rajasthan, Jaipur,
Rajasthan.
2. The Director, Secondary Education, Bikaner, Rajasthan.
3. The District Education Officer, (Secondary Education),
Education Department, District Pratapgarh, Rajasthan.
4. The District Elementary Education Officer, Pratapgarh.
----Respondents
For Petitioner(s) : Mr. Ambalal Bhati (through VC)
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 08/01/2021 Learned counsel for the petitioner contends that the petitioner would feel satisfied, if an appropriate direction is issued to the respondents to consider his representation to post him at a nearby place, in accordance with law, where post of Teacher Grade-III is lying vacant.
The present writ petition is, therefore, disposed of with the direction to the petitioner to address a fresh representation before the competent authority pointing out vacant posts of Teacher Grade-III within a period of two weeks alongwith photostat copy (Downloaded on 08/01/2021 at 09:01:05 PM) (2 of 2) [CW-13701/2020] of the earlier representation and certified copy of the order instant.
In case, such representation is filed by the petitioner, the competent authority shall decide the same, in accordance with law, preferably within a period of six weeks from the receipt thereof.
It is made clear that aforesaid direction to decide the representation has been issued only with a view to ensure expeditious redressal of petitioner's grievance. The same may not be construed to be an order to decide the representation in a particular manner.
The stay application also stands disposed of accordingly.
(ARUN BHANSALI),J 15-Sumit/-
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