Section 160 in West Bengal Co-operative Societies Rules, 2011
160. Exemption and Remission of Audit Fees.
(1) All Students' Consumers Co-operative and Students' Health Co-operative shall be exempted from payment of audit fees.(2)All types of Women Co-operative shall be exempted for five years after registration of the Co-operative from payment of audit fees.(3)The Director of Co-operative Audit may, at his discretion, remit by order either wholly or in part audit fee payable by non-working co-operative and the co-operative having no income at all during the co-operative year.(4)Audit of Co-operative Education Fund shall be conducted by Departmental Audit Officer and audit fees shall be two thousand five hundred rupees.
