Section 2(xa) in Rajasthan Co-operative Societies Act, 2001
(xa)[ "short term co-operative credit structure society" means a society engaged in short term co-operative credit business either at the apex level, central level or primary level and includes the Apex Co-operative Bank, a Central Co-operative Bank and a primary agricultural credit society;] [Added by Notification No F. 2(15) Vidhi/2/2010 dated 3-4-2010 w.e.f. 16-10-2009.]
