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[Cites 0, Cited by 0] [Section 118(1)] [Section 118] [Entire Act]

NCT Delhi - Subsection

Section 118(1)(viii) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(viii)any other matter for which the bye-laws are to be made under this Act or it may be necessary to frame bye-laws for effectively implementing the provisions of this Act, and the rules made thereunder in the market area.