Section 19(1)(i) in The Bengal State Aid To Industries Act, 1931

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State of West Bengal - Subsection

Section 19(1)(i) in The Bengal State Aid To Industries Act, 1931

(i)the maximum amount of such loan shall not exceed [one lakh of rupees] [Words substituted for the words 'twenty-five thousand rupees' by W.B. AcT 12 of 1961.] in any one case ; and

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State of West Bengal - Subsection

Section 19(1)(i) in The Bengal State Aid To Industries Act, 1931