Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 58] [Entire Act] Union of India - Subsection Section 58(3) in The Reserve Bank of India Act, 1934 (3)Any regulation made under this section shall have effect from such earlier or later date as may be specified in the regulation.
