Supreme Court - Daily Orders
Teju Lal vs State Of M.P. on 7 July, 2014
\234 ITEM NO.30 COURT NO.9 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 14580/2014
(Arising out of impugned final judgment and order dated 07/02/2014
in WA No. 590/2012 passed by the High Court Of M.p At Indore)
TEJU LAL Petitioner(s)
VERSUS
STATE OF M.P.& ORS Respondent(s)
(With appln. (s) for exemption from filing o.t. and prayer for
interim relief)
Date : 07/07/2014 This petition was called on for hearing today.
CORAM : HON’BLE MR. JUSTICE DIPAK MISRA
HON’BLE MR. JUSTICE V. GOPALA GOWDA
For Petitioner(s) Mr. Garvesh Kabra ,Adv.
Mr. Amit Singh, Adv.
Ms. Pooja Kabra, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(NAVEEN KUMAR) (RENUKA SADANA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Naveen Kumar
Date: 2014.07.12
13:04:27 IST
Reason: