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State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh Excise (Grant of licence of selling by in-house and conditions of licence) Rules, 2005

13. Transport permit.

- The transport permit may be issued authorizing movement of Indian Liquor and Foreign Liquor within the State from the units of the Andhra Pradesh Beverages Corporation Ltd., to the licensed premises. Such transport shall be governed by Andhra Pradesh Excise (Import, Export and Transport of Indian Liquor and Foreign Liquor-Permits) Rules, 2005.