Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 124] [Entire Act] State of Jammu-Kashmir - Subsection Section 124(11) in Jammu and Kashmir Forest (Protection) Force Rules, 2012 (11)In case replacement is required, the number and date of the voucher on which stores have been returned to the Ordnance Depot shall be quoted in all replacement indents.
