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State of Uttar Pradesh - Section

Section 36 in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016

36. Constitution of Committees.

- Where any authority of the, University is given power under this Act or the Statutes to appoint Committees, such Committees shall save as otherwise provided, consist of the members of the authority concerned and of such other persons as the authority in each case may think fit.