Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act] State of Andhra Pradesh - Subsection Section 5(2)(i) in Andhra Pradesh Irrigation (Construction and Maintenance of Water Courses) Act, 1965 (i)the district, taluk, village and the survey number and description of the land on which the water course is proposed to be constructed;