Section 5B(1)(iii) in The Cotton Ginning and Pressing Factories Act, 1925

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Union of India - Subsection

Section 5B(1)(iii) in The Cotton Ginning and Pressing Factories Act, 1925

(iii)impose as a condition precedent to the acceptance of cotton for ginning or pressing tendered by any person for the purpose, surrender of cotton seed or lint in whole or in part in lieu of the charges lawfully leviable:

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Union of India - Subsection

Section 5B(1)(iii) in The Cotton Ginning and Pressing Factories Act, 1925