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State of Odisha - Section

Section 13 in The Orissa Motor Vehicles Taxation Rules, 1976

13.

In case where no tax [including additional tax] [Words substituted vide Transport Department Notification No. 556/T./22.4.1986. No. 485/ 1.5.1986.] is payable under section 8 the Taxing Officer shall grant a free tax token in Form 'EE'