Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30A] [Entire Act] State of Telangana - Subsection Section 30A(6) in Telangana Tax on Professions, Trades, Callings and Employments Act, 1987 (6)The Commissioner may also prefer any matter for opinion of the Authority for clarification without prejudice to his authority.]