Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] Union of India - Subsection Section 17(13) in The First Statutes of Indian Institute of Technology Jammu, 2017 (13)No act or proceeding of any Selection Committee shall be called in question on the ground of the absence of any member or members of the Selection Committee.
