Calcutta High Court
Saj Food Products Pvt Ltd vs M/S Parle Biscuits Pvt Ltd on 30 March, 2026
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD 4+5 IN THE HIGH COURT AT CALCUTTA
INTELLECTUAL PROPERTY RIGHTS DIVISION
COMMERCIAL DIVISION
ORIGINAL SIDE
IA NO. GA-COM/2/2024
In IP-COM/16/2024
SAJ FOOD PRODUCTS PVT LTD
Vs
M/S PARLE BISCUITS PVT LTD
ABHIJIT SARKAR
ABHIJIT SARKAR
WITH
IA NO. GA-COM/3/2024
In IP-COM/16/2024
SAJ FOOD PRODUCTS PVT LTD
Vs
M/S PARLE BISCUITS PVT LTD
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date:30th March, 2026 Appearance:
Mr. Ranjan Bachawat, Sr. Adv. Mr. Debnath Ghosh, Sr. Adv. Mr. Biswaroop Mukherjee, Adv.
Mr. Bhavesh Garodia,Adv. Ms. Abhipiya Sarkar, Adv. Mr. Sourav Shrestha, Adv.
...for the plaintiff Mr. S.N. Mookherjee, Sr. Adv. Mr. Sayantan Basu, Sr. Adv.
Mr. Tanmoy Roy, Adv.
Mr. Yash Singhi, Adv.
...for the defendant The Court:-Heard in part. The matters stand adjourned to 22nd April, 2026. Interim order is extended till the returnable date.
(SUGATO MAJUMDAR, J.) s.chandra