Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 3(2)] [Section 3] [Entire Act] Union of India - Subsection Section 3(2)(xiv) in The Environment (Protection) Act, 1986 (xiv)such other matters as the Central Government deems necessary or expedient for the purpose of securing the effective implementation of the provisions of this Act.