Andhra Pradesh High Court - Amravati
Isaram Srinivasu vs The State Of Ap on 9 July, 2024
IN THE HIGH COURT OF ANDHRA PRADESH: AT AMARAVATI (Special Original Jurisdiction} TUESDAY, THE NINTH DAY OF JOLY TWO THOUSAND AND TWENTY FOUR - > PRESENT: ~ THE HONOQURASLE SRI DHIRAJ SINGH THAKUR, CHIEF JUSTICE "s AND THE HONOURABLE SRI JUSTICE RAVI CHEEMALAPAT! WRIT PETITION Nos: 28932, 30213, 30273, 30387, 37864, 33036, 33224 & ao372 OF 2023; S08, 20923, 2034, 2602, 8250, 10326 OF 2024 WRIT PETITION NO: 29133 OF 2023 Beiween: 1, | ¥ Chandra Sekhara Reddy, Slo. LV. Subba Reddy, Aged about 54 Years, Oco Junior Lecturer in Sericulfure, Government Junior College, Cumbum, Prakasam Cistrict. 2. P. Venganna, S/o. P. Krishna Murthy, Aged about 54 years, Geo Junior Lecturer in Serlculture, Government Junior Collegs, Nandikotkur, Nandyal District. 5.Vilaya Vani, Wie. P Venganna, Aged about 53 years, GceJunior ad Lecturer in Sericullure, Government Junior College, Nandikotkur, Nandyal District. 4. ¥VRama Krishna, S/o. YV. Subramanyam, Aged about 8? years, OeciJunior Lecturer in Computer Seleance & Engineering (CSE) Government Vocational Junior College, B.Camp, Kurnoal. OH NUSrishna Mohan, S/o. N. Venkata Subbaiah, Aged about 51 years, GecJunior Lecturer in Electronics Engineering Technician CEET) Government Vocational Junior College, B. Camp, Kurneal. &. N.Vusya Sekhar, So. NLArianeyulu, Aged about 54 years, Oce:Jumor Lecturer in Commerce (Nice Assistanishin} Government Vocational Jumor Gollege, B.Camp, Kurnoal. vod Y .Krupakar, Sfo. T.Swern Oas, Aged about SF years, OeoJunint ? metiorny y Adie Miommed Sietrin? Lecturer mm ET. Government Junior, Alur, Kurnool Orstrict, oe &.R Jeayachancdra, Sfo. B.\fankata Subbaiah, Aged about &) years, ~ £8 Oce: Junior Lacturer in Sericulture, Government Junior College, Tanakallu, Sri Satyasal District, 9. N.Nallanna, Sfo. NLP. Harxenappa, Aged about 58 years, Oco Junior Lecturer in EET, Government Jurdor College, Alur, Kurnool District 40, Mi Vaddi Rasula Naidu, Sic. M.Rammapoa, Aged about 55 years, 2 Oeo Junior Lecturer in Sericullure Government Junior College for Gis, Madananpall, Annamayya District. 14. NURamulu, Sia. N.Chalapathi, Aged about 88 years, Qce: Junior s Lecturer in Typewriing and Shorthand Oo" Group), Government os JSurior College, Famidi, Ananiapuram Disine Ye. &.Ramanianeya Frasad, Sia. G Readdanpa, Aged abaul S4 years, OcoJurfer Lecturer in Sericulture PVC, Government Junior College, 8 Vayaipadu, Annarmayya District. 12. Smit S.Suvarna, DYe. DD. Samuel, Aged about SY years, OoceJunior Lectures in OLA &.R.. Government Junior College, Pungaroor, Chitoar District 44. VLD. Amiruddin, Sfo. MLD. Jdahhiruddin, Aged about &4 years, tte yeerg oN OeeiJunior Lecturer in EET Government Vocational Junior Catiege Ghittoor. 15. $ Sanauila, So. S.Alar: Saheb, Aged about 55 years, Qoe:Jurvor Lecturer in Sericulture Government Junior College (Boys), Kadir, Sr Satyasal District 18. MLD. Brahmanandam, S/o. M.D. Lingaiah, Aged about 59 years, OceiJunior Lecturer in Mechanical & Aufo Moble Engineering, Government Junior College, Aimakur, Nandyal District 17. RP Ravi Kumar, S/o. P.Nagendra Rao, Aged about 53 years, OeoJunig Lecturer in Sericulfure, Government Junior College, Atmakur, Nandyal District. 18. G. Thirumaleswara Reddy, S/o. CV. Siva Reddy, Aged about 5/ years, Oce:Junior Lecturer in Mechanical & Aufornobile Engineering, Sovernment Junior Callege, Nandikotkur, Nandyal District. 12. G.Prakasa Rao, S/o. G.Ch.Subbaiah, Aged about 54 years, OecJuni Lecturer in Mechanical & Automoblie Engineering, - Gaverntnent Junior College, Srisallam Project, Srisailam, Nanoyal District. 20. &. Shankarapoa, Slo. &8.Peddanna, Aged about 55 years, Occ:Junior Lecturer in Sericulture, Government Junior College, Chilarnatiur, Sri Satyasal District. ai, A.Prabhakar, S/o. A-Hanumantaona, Aged about 55 years, OcoJunior Lecturer in Electronic Engineering Technisian Government Junior College (Gins), Hindupur, Sri Satyasal District. 22. KV. Prasad Reddy, S/o. K. Narayana Reddy, Aged about $8 years, Oco:Jumior Lecturer in Sericulture, Government Junior College, Uravakonda, Anantapur. ze. O.N. Jagadeesh Babu, S/o. DLN. Naga Raju, Aged about 44 years, OccJunior Lecturer in Commerce (L.A) Government Junior Vocational College, Kupparn, Chittoor District. a4, G.Hari Prasad, Sfo. G.Vasudeva Reo, Aged about 55 years, OceJunior Lecturer in Mechanical and Automobile, Government Junior College, Tadipain, Anantapur District 20. HS. Salendra Kumar, S/o. HS. Srinivasa Ras, Aged about 54 years, Goo Junior Lecturer in Givi Engineering Technician Government Junior College (Girls), Anantapur. 28. GViiaya Bharathi, OYo. G.Ramalinga Reddy, Aged about 56 years, OooJunior Lecturer in Medical Lab Technician Government Junior College (Girls), Anantapur, ae. G.Siva Prakash, Sfo. G.RLS. Rarmaiah, Aged about SS years, Oce:Junior Lecturer in Electronics Engineering Technician Government Vocational Junior College, Anantapur 25. M. Sampath Kumar, S/fo. M. Shiva Shankarapna, Aged about 89 years, Oce Junior Lecturer in O.A., Government Junior College, Kanekal. Petitioners AND 1. The State of Andhra Pradesh, Represented by its Chief Secretary to Gavernment of Andhra Pradesh, Secretariat Guildings, Velagapucl, Sunitur, &. Sfaie of Andhra Pradesh, Represented by its Principal Secretary Finance Depariment, Secretarial Bulldings, Velaganudi, Guntur. 3G. State of Andhra Pradash, Represented by ifs Princinal Secretary, school Education, Secretariat Buildings, Velagaoudi, Guriur. 4. The Gommiasioner of Intermediate Education, Tadepalll, Guntur District. 5. Regional Joint Director, Gurtur, Guntur District. 8. Regional Joint Director, Kadapa, Nadapa District. Respondents Petition under Ariicie 226 of the Constitution of India is fled praying that -- in the circumstances stated in the affidavit fled therewith, the High Court may be pleased to issue a Writ or direction more particularly in the nature of Writ of Gerliorarl, calling far all connected records Incluciing the impugned pravisians of Section 3 SubSection (} of Andhra Pradesh Regularization of Services of Contact Employees, Act 20 of S029 so far as excluding the Part Time Junior Lecturers (Gfocational/Petiieners for regularization and aise the 3S OMe.No.ii4, Finance Depariment, dated 27.70.2083 so far as in not extending the benelt of reqularization in respect of contract Junior Lecturers only and in denying the reguianization to the Petitioners who are Part Time Junior Lecturers (Vocational) as Megal, imoraper, unjust, arbitrary, no rational and violation of Articies 14 and 16 of the Constitution of India and further direct the Respondents No} to 6 fo reqularize the services of the Part Time or Lecturers prior fo the Junior Lecturers appoinied on contract basis with all consequential benefiis including pay scales, Seniority and other emodurments ec... IANO: 2 OF 2028 Petition under Section 781 CPC jis filed praying that in the circumstances stated in the affidavit fled in support of the writ petition, the High Court may be pleased to direct the Respondents No.1 fo 6 fo reguiarize the services of the Petitioners as Part Time Junior Lecturer (Vocational) as was done in case of regularization of the contract teachers, forthwith, pencin disposal af the Writ Petition Na. 28139 of 2023, on the file of the High Court. iA NO: 3 OF 2623 Petiion under Section 754 CFO is filed praying that in the croumsiances slated in the affidavit fled In support of the writ petition, the High Court may be pleased to direct the Respondents No.1 fo 6 not fo fil up the regular vacancies in which the Petitioners are warking as Part-Time Lecturers for the last more than 30 years, foritwith, pending disposal of the Wirt Petition No, 29753 of 2083, on the file of the High Court. iA NO: 4 OF 2028 Petition under Sectlon 154 CPC is fled praying that in the circumstances stated in the affidavit fled in support of the writ petition, the High Court may be pleased to direct the respondents No.2 fo 8 to requiarize the services of the petiioner/paritime lecturers on pear with the contract leciurers working in the education department by asplying circular Memo No. if Petition No. 97153 of 2023, on g C3. PA ned "> oe ae os ete. toed 13 ae wen weg aac ad petitioners also, sending diss fhe file of the High Court IA NO: § OF 2023 Peiitign under Section 181 CFC is fied oraying that in. the circumstances stated in the affidavit fled in supsort of the writ oetition, the High Court may No. 2090702/FINO1-HROPDPPYOCE 82/2023. dated 12-12-2025 and consequential proceedings {therein issued by the vespondents pending disposal af the Writ Petition No. 29738 of 2023, on the file of the High Court. be pleased fo suspend the operation of the Circular memo "t The peltian coring on for hearing, upon perusing the Petition and the afidavit fed in support thereof and the order of the a Court, dated O12024, 12.02.2024, 23.02 2024, 28.03 2024, 18.04 2084 & O2 OS. 2024 made herein upon hearing the arguments of SRK. ras a rd ) x a ee rr mn wa be teh. Kr, 3 £3 io for the Petitioners, GP for Services {| for Respondent Nos.1 & 2, GP fer Services Hf for Respondent Nos.8, 5 & 8, SmiSanthi, Standing Counsel for Respondent No.4. WRIT PETITION NO: 30243 OF 202: Selween: 1. 8 Venkata Ramana, S'o 8. Sanyasayya, Aged 55 years, Junter Lecturer, Govt. dumier a Sheemunisainam, Rfo DNOTo 12-98, MLV. Selyanarayana, Sfo M. Subba Rao, Aged 55 years, Junior Lecturer, Payakaraopeta, Rva OLNO.8-12-19A, Pathabazar Stree Mobbarithota, Tun, Kakinacia District, hap ro Cr a Y. Appaianaidu, S/o Late T. Pydithalll, Aged 55 years. Junior Lenturer, Gavi Junior College, Chodavaram, R/o O.No.18-681, Bala Nagar sony, Ghodavaram Vilage, Anakapalll District, J, Bala Krishna Reddy, Sfo J. Narayana Reddy, Aged 55 years, Junior Lecturer, Govi. Junior College, V. Macdugula, R/o DLNo.5-1, Saisrinivas Enclave, Maddiapalem, Visakhapatnarn. . © Koteswara Rao, S/o D. Chinnam Naidu, Aged 58 years. Junior Lecturer, Govt. Jurior College, Chodavaram, R/o D No. 18-152, Kotaveedhi, Chodavaram Vilage, Anakapalli District, Gh. Bhanol Rao, Sfo Ch. Madhusudana Rao, Aged So years. Junior Lecturer, Govt. Vocational Junior College, Visakhapatnam, R/o D.Neo.g- 22D, Flat No.d05, Vasavi Enclave, Bakkannapaiem, Near D Mart, Visaknapainam. V. Saroja, Wo S. Mohan Kurnar Raju, Aged 55 years, Junior Lecturer, Govt. Junior College, Bheernunipainam Rio D.No.11-28-3, Subhash Streel, Sheemunipainam, Visakhapatnam District 8. Govinda Reo, Sfo B. Akku Naidu, Aged 55 years. Junior Lecturer, Gov Junior College, Anakapalll, Rio Tummikapalll Gate Jagannadham Layout, Opp. Sivalayam, Kothavalasa Vizianagaram District. . & Raja Rao, Sfo Nooka Naidu, Aged 58 years. Juror Lecturer, Govi Vocational Junior Collage, Vis ee am, Rfo Flat No.a08, Sowhagys Residency, Yelaranchill, Anakapalll District. TOV.M. Jaya Rao, S/o V. Satyanarayana, Aged 55 years. Junior Lecturer, Gov, Junior College, Anakapalll, R/o Plot No.28, Laxminarayana Nagar Pung Road, Anakapalll, Ti. Usha Rani, Sfo G. Narasinga Rao, Aged 53 years, Junior Lecturer, Govi Vocational Junior College, Visekhapainam, R/o D.No.5-884, SIG Nagar, Ravindra NagarVisakhapainam. @.R.K. Lakshmi Prasad. Sfo Eswaera Rao Patnaik Aged 58 years. Junior Lecturer, Gow. Voogtional Junior College, Visakhapatnam Ryo Fiat NoGrF CC. Sterling Heights, Near Seven Hills, Ramnagar, Visaknapainam, T2.M. Srinivasa Rao, Sio M. Jagannadh, Aged 83 years, Junior Lecturer, a Pn Gavi. Junior College, Raiam, R/D.NoJ2-17-1 Lakshmiganapathi Colony, Fool Gagh, Near Subrarnanyam Ternole, Visianagaram. Petitioners AND 1. The Sfete of Andhra Pradesh, Rep.by Principal Secretary, Higher Edueation Denperiment, Secretarial, Velagapud!, Ameravall, Guntur District The Cammissioner of Collegiate Education, Government of Andhra Pod Pradesh, Garudadr KK Towers, SN Lakshmd Narasimha Colony, Mangalagin, Guntur Cistrict. in Tre Board of intermediate Education, Rep. by is Secretary, RNG. TISA03, 2nd, Grd and 4th floors, Eswar Eife, Besicia Sono-vision, Tadepall, Guntur District, Pincede 8225071. Respondents -- Pafition uncer Article 226 of {he Canstiution of india is fled praying thal xX, yo in the clrounngiances stated in the affidavit fled therew! th, The High Court may be pleased to issue an appropriate wril, order or direction more particularly one in the mature of writ of Certioran, calling for all connected recards relating to provisions of Sub-Sections (3) and (6) of Section S of the Andhra Pradesh Requisrisation of Services of Contract Employees Act, 023 Gict Na.do of 2023} in so far as excluding the Vocational Junior Lecturers/petitioner for requianization and also G.O.Ms.No.li4, Finance Department dated 21.10.2023 in so far as not extending the benefit of regularization in respect af Junior Lecturers (Vocational working on Minimum Time Scale basis and in denying the requiarization te the petitioners who are Junior Lecturers (Vocational) as [legal, improper, unjust, arbitrary, rational and violative of Arisies 14, 16 and 21 of the Constitution of India and further direct the respondents to reguiarise the services of the peliioners as Junior Lecturers with effect fram their intial dates of appoiniment with all consequential benefits including pay scales, seniority and other emoluments, efc., before considering the cases of Contract Lecturers. IA NO: 2 OF 2023 Petiion under Seciion 151 CPC is fled praying that in. the circumstances stated in the affidavit fled in support of the writ petition, the High Courl may be pleased to stay all further proceedings of G-O.Ms. No.i14, Finance Department dated 21.10.2023, pending disposal of the Writ Felton No. 30273 of 2023, on the file of the Hon'ble High Court. | IA NO: 2 OF 2024 Petition under Section 751 CPC is fled praying that in the cioumsiances stated In the affidavit fled In support af the writ petition, the High Court may be pleased fo suspend the Clr roulay DLS. 12.2025 in so far as requiarization of Contract Junior Lecturers in the Junior Colleges 8 sancemed, pending disposal of the Writ Petition No. 30213 of 2023, on ine fle of the High Court. The petition coming on for hearing, upon perusing the Petition and the affidavit fled in support thereof and the order of the High Court, dated 98.04.2024 , 1202 2024, £3.02 2024 05.2024, 18.04.2024 & 02.05.2024 mace herein upon hearing the argurnents of SRIMANOJ RUMAR SETHAPUDL Advocate for the Petitioners, GP for SERVICES IN for Respondent Nos.1 & ¢ and Sri. Raja Rajeswar Reddy, Standing Counsel! for Respondent No.3. WRIT PETITION NO: 30978 OF 2093 Selween: 1. E Linga Reddy, S/o. Sambi Reddy, Age 20 Years, Occ. Unemploves, R/O. H.No.3-128, Rarnerapudi Village, Sat District. é, O.Sreenivasa Reddy, Sfo. OD Nanumantha Red idy, Age 4) Years, Occ. pears enanall Mandal, Guntur Unemployee, Polepalll Vilage & Posi, Ramadi) Mandal, Anatapur District. O sn G.Suresh Kumar, S/o. G.Ranganna, Age 33 Years, Gee. Une mloyes, Rio. Q2id-A, Kasapurarm Village & Past, Guniskal Mandal, Anantapur District 4, J. Manohara, S/o. J.Netikallu, Age 37 Years, Gece. Unemployee, Ryo Room. 1/212, Krishna Hostel, SK. University, Anatapur District R.Nerasimha Rao, Slo. R.Chandraiah, Age 49 Years, Occ: ifs Unemployee, Rfo. KS Agraharam Vilage & Post, Chitvel Mandal, Annamayya District oD JV. Krishnaiah, S/o. J Subbarayudy, Age 48 Years, Geo. Unemployes, Rio. Vanthatinalll Post, Siddavatarn Mandal, Radapa District, od Sai, SYo Chant, Age 24 years, Oco . Research Scholar, Rio B1oVA, Basivireddypeta, Peddapud! (Mandal), East Godavari District 8. Gs. Mohan, Sfo Manohar, Age 30 years, Occ . Research Scholar, Rig o- Ps 1-2, Pusapatirega (Mandal, Virlanagaram District, 7 o.Rayarnvna, So Balaraju, Age 32 years, Occ . Research Scholar, Rio 2-144, Upparanalli, Ananthapur Mandal & District. 18, Y¥.ViNarencdra Komar, Sfo Narsaiah, Age SS years, Occ Research Scholar, Rfo 1-58, Racherla (Post, Vilage. Maral), Prakasham (istrict. VW, th Sai Krishna, S/o Kondal Ran, Age 32 years, Oce . Research Scholar, Rfo 2-74. Munpavaram (Posh, J. Ponguru (Mandal), Frakasham District, Ye. P Sravani Kumar, Dio Subba Rao, Age 33 years, Oco . Research Scholar, Rio Peddapainam (Post), Machiinatnairl Gviandal}, Krishns District. 43. Thadepall Karthik Sai Ram, S/o Srinivasa Rao, Occ Unemployee, Ria 3-110, SVV.S.S. Fancy, Dhanugudem Road, Kalkaluru, Eluru District Paihioners AND 1. The State of Andhra Pradesh, Rep. by Its Principal Secretary to Government, Finance (HR-D, PLG & Follcy Department, Secretariat, Velagapudi, Guntur District. 2. The Government of Andhra Pradesh, Rep. by Principal Secretary fo Government, Higher Education Department, Secretarial, Velagapudi, Guntur District Respondents Patition under Article 226 of the Constitution of India is fled nraying that in the circumstances stated in the affidavit fled therewith, the High Court may be pleased to issue a writ order or direction especially one in the nature of writ of mandamus declaring thal a} Section 3 of Act 30 of 2023 {AP Reguigrization of Service or Contract Employees 2023) is Hegal and ultravires Articles 14 & 16 of the Gonstiqnion of india. 6) Further declare that the Act is unworthy able as itis in confined with and runs cantlrary to the Provisions of the Act 2 of 1994, notwithstanding the nan obstantive clause in Section-3 of the Imougned Act. c) Declare Section-3 of Act 30 of 2023 as # is unworkable owing to Sub section 2 of Sectian-1 ag no person can be said io be appointed an conlract basis on or before OS 06.2014. In the present State of Andhra Pradesh and 38 no person appointed on Contract Basis can be cantinuing as a Contract agnainiment liself fixes the tenure. gd} Provise under Sub Seciion 4 of Section-3 cannot be treated as expanding to scope of either sub section-¢ of sectian-1 or sub sectian-4 of section-g, &} Further declare thal no consequential action can be taken in the nursuance of Section-3 of Act Sd of 2083. ty, ee Funher declare that G.O.Ms.No.114 dated 21.10.2029 is alac legal and arbitrary and therefore same is fable to be set a side. IANO: 1 OF 2023 Feliion under Section 187 OPC js Med praying that in the roumsiances stated in the affidavit Hied In suppart af the writ petition, the Nigh Court may be oleased fo suspend the operation of the impugned G.O.Ms.Noli4 dated 27.70.2088, pending disposal of the Wt Petition No. 80273 of 2023, on the fle of the High Court. The petition coming on for hearing, upon perusing the Petition and the afiidavii fled in support thereof and {he order of the High Courl, dated Ge Q8.07. 2024, 12.02. 2024, 23.02.2024, 82.08. 2024, 18.04. 8024 & OS. 05 2004 made herein upon hearing the arqumenis of SRISRINIVVASA RAO MADIBAJU Advocate for the Pelifioners, GP for Services { for Respondent No.1, GP for Servicag I for Respondent No.2. a WRIT PETITION NQ: 30397 OF 2025 Rehween: a oe Led ust . V.Pasimanabha Reddy, Sia. V Krishna Reddy, Aged sboul $/ year ite Occ. Junior Lecturer in Civil Engineering Technician, Government Junior Callege, Rayachotly, Annamayya District. A.Srinivas, S/o. A.Rrishna Murthy, Aged about 58 years, Occ. Junior Lecturer in Medical Lab Technician, Government Junior Callege (Boys), Oharmavaram, Satyasal District. K.Sreenivasulu, S/o. K.C. Thimmanne, Aged about 59 years, Occ. Junior Lecturer in Medical Lab Technician, Government Junior College, Kalyandurgam, Ananthapur District. MiShanthi, Wro. K. Bhaskar, Aged about 56 years, Gece. Junior Lecturer in Medical Lab Technician, Government Vocational Junior College, Ananthapur, Ananthapur [istrict U. Naga Raju, S/o. U Venkata Swamy, Aged about 59 years, Occ. Junior Lecturer in Accounts and Taxation, Government Vocational Junior College, Kurnool, Kurnoal District. Fetitianars AND _ state of Andhra Pradesh, Represented by #s Chief Secretary to Government of Andhra Pradesh, Secretariat Buildings, Velagapudl, Cunt, State of Andhra Pradesh, Represented by fis Principal Secretary, Finance Deparirent, Secretariat Buildings, Velagapudi, Guntur. State of Andhra Pradesh, Represented by Hs Principal Secretary, school Education, Secretariat Bulldings, Velagapudi, Guntur. The Commissioner of intermediate Education, Tadepalli, Guntur District, . Regional Joint Director, Kadapa, Kadapa District. w 8. Regional Joint Director of intermediate Education, Radanpa, Kacapa Oistrast, Respondanis Featition under Aricie 225 of the Constitution of incla is Ned praying that ny the circumstances stated in the affidavit fled therewith, the High Court may be pleased to issue a Writ or direction more particularly in the nature of Wirt of Certorar, cading for all connected records including the imougned provisions © of Section 3 Sub-Section (3) of Andhra Pradesh Regularization of Services of Contract Employees, Act 30 of 2088 so far as exclu ang the Part Time Guriar Lecturers (VocalionalVPefiioners for requiarizatian and also the G.O.Ms.No.li4, Finance Denariment, dated 21.10.2023 so far ag in not extending the benefit of requiarization in respect of contract Junior Lecturers N any and in denying the requiarization fo the Pefitieners whoa are Part Time Junior Lecturers (Vvoralional) as ilegal, improper, unjust, arbitrary, no rational and viclation of Articies 14 & 16 of the Consiltufian of India and further direct the Respondents No.) to 6 fo regularize the services of fhe Part Time Junior Lacturers prior fo the Junior Lecturers appointed on contract basis with all consequential benefits including pay scales, Seniority and other emoluments Peition under Section 957 CPC is fled graying that in the circumstances stated in the affidavit fled in support of the wrif petition, the High Court may be pleased to direct the Respondents No.1 fo 6 to requiarize ihe services of fhe Petiionars as Part Time Junior Lecfurer (vocational) as was done i case of regularization of the contract teachers, forthwith, pending disposal of the Writ Petition No. S0397 of 2023, an the fle of the High Court. we IA NO: 3 OF 2023 Petition under Sectiunn 157 CPC is filed praying that in the sircurstiances steted in the affidavit fled In suppart of the writ petlion, ihe High Court may be pleased to direct the Respondents No.) to 6 not to Ai up the requiar vacancies in which the Petitinners are working as Part-Time Lecturers for the last more than 30 years, forthwith, pending disposal of the Writ Petition No. 30397 of 2085, on the file of the High Court, The pefilon coming on for hearing, upon perusing the Petition and the affidavit Hled In support thereof and the order of the High Gourt, dated O8.01.2024, 12.02.2024, 23.02.2024, 22.04.2024, 18.04. 2024 & 02.05. 2024 made herein upon hearing fhe arguments of SRLK RAGHU VEER Advocate for the Pelifioners, GP for Services [ for Respondent Noas.7 & 2, OP for services Hl for Resoondent Nos.3, 5 & 8, SmtSanthi, Standing Gounsel for Respondent No.4. WRIT PETITION NO: 31864 OF 2028 © Between: 1. Tammulun Rajesh, Sfo Chandra Rao, Aged about 37 years, Oco. Un- Employee, Rfo 6-180/19. Ungamguntia Agraharam, Agraharam, Guntur, Guriur District, Andhra Pradesh-522601. s. Gavara Saikumer, Sfo Gavara arnivasa Rao, Aged about. <& years, Oce. Un Employee, Rio 2D. Nowl-4?. 6 C Colony, Gurugubill, Pedagudaba, Vizayanagararn, Vizayanageram Oistrct, Andhra Pradesh-S3s463. 3. G Ganesh Kumar Ral, Sfo G Ramachandra Ral, Aged about 36 years, Oco. Un Employee, Rio D. No. 5-124-1, Kadir, Ananthapur District, Andhra Pradesh-5755914. 4. M Gurumurthy, Sfo M Eerabommaiah, Aged about 35 years, Occ. Un Employee, Rfo D. No. ie Mahanthapuram, Kimdurp!, Kadararnpall, ~ aay g Kundurpi Mandal, Ananthapur District, Andhra Pradesh-S14S78 ae) . Thongolla Ramesha, S'o T Timmanna, Aged about 32 years, Oce. Un Employee, Rio 2/20 2nd Ward, Kogiia Thole, Holagunda, MUddalamag!, Kurnool, Kurnool (istrict, Andhra Pradeash- 518346 Petitioners AND '. The State of Andhra Pradesh, Rep by Chief Secretary io Government of Andhra Pradesh, Secrefariat Suldings, Velagapudi, Ainaravathl, Guntur inet Andhra Pradesh. The State of Andhra Pradesh, Rep Oy iis Secretary fo Government, po Legal and Legisiafive Affairs and Justice, Law Deparimant, Secretariat Huldings, Velaganuci, Amaravathi, Guniur District. Anchra Pradesh. bos The State of Andhra Pradesh, Rep by its Frincipal Secretary, Department af ( & PB) Finance and Planning, Secretariat Buildings, Yelagapuci, Petition under Article 226 of the Conaiulion of India is fled praying that in the circumstances stated In fhe affidavit Med therewith, fhe High Court may be pleased to Issue a writ, orier or direction more particularly ane in the nature of WRIT OF MANDAMUS Declaring the Section 3 of Chapter-ll of act Employees Aci, 2023 (Act 30 af 2023), Dated 20.10.2023, is Null and Vold, Ura vires, Ro ood [em = y "O 5 Tbs % @ me os) wD tS pe ay me. tf 23 onde om a oh "% " ey G ie me 'erie fy 3 AS if, Unconstiutional, without Legislative competence and violative af Articles 16, 2] of Constivvion of india and Sel a asic je ine Same and also declare the G.O.Ms No.ii4, Dated. 27.10.2023 issued by the ard Fespondent is Hegal, ariivary and set a side the same and Consequently direct the respondents not to reguiarize the serviees of ihe contract amployees pursuant to the above Act 30 of 2023 and G.O.Ms No.114, Dated. 27.10.2028. iA NO: 2 OF 2023 Felition under Section 157 CRC is fled praying that in. the circumstances stated In the affidavi fled in support of the writ petition, the High Court may be pleased to Stay the operation of the Section 3 of the Andhra Pradesh Requiarisation of services of Contract Employees Act, 2029 ( Act 30 of 2023), Dated 20.16.2083 and the G.O.Ms.No.il4, Dated 21.10.2023, pending disposal of the Writ Petitian No. 7864 of 2023, on the fle of fhe High Court. The petition coming on for hearing, upon perusing the Petition and the affidavit fled In support thereof and the order of the High Cour, dated O8.01. 2024 , 12.02 2084, 23.02 2084, 22.023. 2024, 18.04.2024 & 02.06.2024 made herein upon hearing the argurnents of SRISUDHIR MATTEGUNTA Advocate for fhe Petitioners and GP for Services | for Respondents. WRIT PETITION NO: 33096 OF 2023 Between: 1. ROY Prasada Rac, Slfo RL Naidu, Aged about 59 years, Oco. Junior Lecturer, Government Junior College, Seethanagaram, Parvathipuram Manyam District | é. M. Venkateswara Rao, S/o Krishna Rao, Aged about 58 years, Qc. Junior (Cecturer, Government Junior College, Parvathinuram, Parvathipuram Manyam District | | 3. Botu Rajesh, S/o Lakshmana Rao, Aged about 57 years, Occ. Junior Leciurer, Government Junior College, Makkuva, Parvathinuram Manyam District ra V. Babi Rao, S/o V. Danababu, Aged about SP years, Occ. dunior on Lecturer, Government Junior College, Parvathipuram, Parvathiguran Manyam District Pola Venkata Gopi Krishna, S'o Late China Satyanarayana, Aged about of years, Oce. Junior Lecturer, Government Junior College, Salli | Parvathiouram Manyam District > ay Karinvedel L. T Murali Manohar, Sfo K. Rama Rao, Aged about 33 0% years, Occ. Jurtor Lecturer, C.K.M Government Junior College, Nelimaria, Vigianagaram District vad Pall Dhananiaya Naidu, S/o Sreerarnulu, Aged about 59 years, Cec. Junior Leoturer, CCM Government Junior College, Nelfimaria, Visianagaram UNstrict 8. Kala Govinda Raa, Sfo K. Ramu Naidu, Aged about SY years, OQec. durser Leclurer, Government Junior College, Srungaveranuketa Vizianagaram District G. SV Sanyasi Rao, Sfo Late S. Narayanappala Naidu, Aged about 55 years, Oce. Junior Lecturer, Government Junior College, Gajapathinagaram, Vizianagaram (Natrict 10. M.S.S. Varma, Sfo Bangar Raju, Aged about 55 years, Oec. Juror Lecturer, Government Junior College, Paceru, Alluri Stharams Rain District VW, BH. V Sambraiyvam, SYo &. Same! Jahn, Aged about § "ey oy é years, Geo. Junior Lecturer, Government Junior College (8), Kadiri, Sri Satya sat District 12. sunkera Venkata Ramana, Sfo S. Agoala Naidu, Aged about 55 years, Occ. Senior instructor, Government Junior Colleges, Gajapathinagaram, Virlanagaram District {2. P. Siva Sankara Reddy, Sfo P. Rama Krishna Reddy, Aged about od years, Qoc. Senior instructor, Gavernment Junior Callegs, Aimakury, Nandyal District Petitioners AND 1, The State of Andhra Pradesh, Rep. by Hs Chief Secrefary to Government of Andhra Pradesh, Secretariat Building, Velaganucd, Guntur Distinct The State of Andhra Pradesh, Ren. by lis Principal Secretary, Finance po & Planning Department, Secretariat Building, Velagapudi, Guntur District 3. The State of Andhra Pradesh, Rep. by its Princinal Secretary, Schoo! Education Department, Secretariat Buliding, Velagapudi, Guntur Disinct 4. The Commissioner of intermediate Education, Tadepalll, Guntur District The Regional Joint Director, Ralamahendravaram, Rajamahendravaram District 8. The Regional Joint Director, Kadapa, Kadapa District . Respondents Patition under Article 226 of the Coretiution of india is fded praying thai in the clroumstances stated in the affidavit fled therewith, the High Court may De pleased fo issue a writ of mandamus or any other aporonriate writ or direction declaring the impugned provision of Sub-Section 3 af Section 3 of Andhra Pradesh Regularization of Services of Contract Employees Act 30 of 2023 in so far as excluding the Part Time Junior Lecturers Vocational Senior instruciors/Petitioners for regularization and alsa ihe G.O.Ms No. 114 Finance Repariment dafed 21.10.2023 in se far as extending the benefit of requiarization in respect of Contract Junior. Lecturers only and in denying the reguiarization io the Pettioners who are Part Time Junior Lecturers Vocational and Senior Instructors as illegal, improper, unjust, arblirary, and violation of Arigie 14 and 16 of the Consfitutien of India and set aside the same and consequently direct the Respondents No. 1 to 6 to requiarize the services of the Petitioners who are working as Part Time Junior Lecturers Vocational: senior Instruciors priar to the Jurdor Lecturers « appointed om contract basis wilh all consequential benefits including pay scales Seniority and other os eriduments ete. IANO: 7 OF 2025 Petition under Section P53 CPO is ied praying that in the circumstances stated In the affidavit fied In support of the writ petition, the High Court may be pleased to diract the Respondenis No 1 fo § not to fll up the regular vacancies in which the Petitioners are working as Part Time Junior Lecturers Vocational and Senior Instructors in their ee cnlages, Court LA NG: 2 OF 2023 Petition under Section T57 CRC is fed graying fNat in the circummtances stated in the afidaw! fled in support of the writ petition, the High Court ray be pleased to stay of all further proceedings in pursuance of Act 30 of 2023 and G.O.Ms.No.1{4 Finances Department, dated 21.10.2089 including requiarization of Contract Junior Lecturers , Pending disposal of the Will Petition No 33006 of 2023, on the fle of the High Court, The peltion coming on for hearing, upon perusing the Felton and the affidavit fled In support thereof and the orcer of the High Court order dated Sa. 12.2023, 08.01 2026, 12 02 2026, 2o.02 20484, SS OS S024 18.04 20848 & O2.08.20s4 made herein and upon hearing the arguments of SriTaddi Nageswara Rao, Advocate for the Petitioners, Government Pleader for Servicas -- | and the Government WSleader far Servines - fH for the resparidenis, Le., GP for General Administration for Respondent No.1, GP for Finance & Planning for Respondent Nog and GP for Schoo! Education for Respondent Nos.3 to 6. WRIT PETITION NO: 33224 OF 2023 Retween: 4, ad oS woe DrMed. Touseef Ahamad, S/o. Md.Razack, Age 36 years Working as Assistant Professor, Mechanical Depariment, Acharya Nagarjuna University, Nagariuna Nagar, Guntur-822570 . Or.Ch.Punya Sekhar, S/o. (ch. Krishna Kishore, Age 38 years, Working as Assistant Professor, EEE Department, Acharya Nagariuna University, Nagarjuna Nagar, Guntur-52s510 Orch. Tirumala Rao, S/o. Venkata Krishna, Age 39 years, Working as Assistant Professor, Mechanical Department, Acharya Nagarnune University, Nagarjuna Nagar, Guntur-522570 . DChandra Moull, S'o. D.Resava Rao, Age 37 years Weorking as Assistant Professor, Civi Depariment, Acharya Nagarjuna University, Nagarjuna Nagar, Guntur-522510 . K. Sandeep Kumar, S/o. KR. Ralendra Prasad, Age 39 years Working as Assistant Professor, Civil Denariment, Acharya Nagariuna University, Nagariuna Nagar, Guntur-522570 Or Chaitanya Konda, S/a. K. Subba Reddy, Age 40 years Working as Assistant Professor, C.S.E. Departrient, Acharya Nagariuna University: Nagariuna Necar, Guntur-S225170 Dr.Balali Vicharapu, S/o. V.Govinda Rajulu, Age 40 years Warking as Assistant Professor, 0.9.6. Department, Acharya Nagarjuna University, Nagariuna Nagar, GunturS22510 DrUrnmad) Satish Kumar, S/o. U Narasimha Rao, Age 48 years, Working as Assistant Professor, S.E. Department, Acharya Nagariuna University, Nagariuna Nagar, Guntur-S22510 P Yugandhaer Reddy, S/o. P_Satyanarayane, Age 37 years, Working as Assistant Professor, C.S.E. Department, Acharya Nagarjuna University, Nagariuna Negar, Guntur-S22510 10. Or.G.Prathibha, Wo. Prof.G.VChalam, Age 39 years Working as Assistant Professar, EC LE, Deparment Acharya Nagaruna University, Nagariuna Nagar, Gurtur-S22810 4. OrAkAia Jhon Daviur, Wo. D.Samues! Jhon, Age 39 years, ears Working as Assistant Professor, E.C.E. Oepariment, Acharya Nagarjuna University, Nagariuna Nagar, Guntur-S22510 12. OnP Ohana Lakshmi, W/o.P Hema Sundara Rao, Age 41 years, Working as Assisiant Professar, E.C.£. Department, Acharya Nagariuna University, Nagariuna Nagar, Guniur-S22510 43, DrCh.O.Uma Sankar, Wo.chV.S.S.Prasad, Age 88 years, Working as Assistant Frofessar, E.CLE. Depariment, Acharya Nagariuna University, Nagarluna Nagar, Guntur-S22910 44. DrB.S Naga Kishore, Wo. Shavanam Anianeya Reddy, Age 3? years, Working as Assistant Professor, ECE. Department, Acharya Nagarjuna University, Naganuna Nagar, Guniur-5S22510 15. Dr Lakshmi Bhavani, Wo. K. Gabu Rao, Age 37 years, Working as Assigiant Professor, E.C.E. Denarimert, Acharya Nagarhina University, Nagariuna lagar Guntur-Gse570 46. OrkK.G.Ralasekhar, S/o. K.Gandh, Age 40 years, Working as Assistant Professer, ECE. Department, Acharya Nagarjuna University, Nagariuna Nagar, Guntur-S2es10 VY. & Padmaraina, Wie. Rabu Raiendra Prasad, Age 48 years, Working as Assistant Frofesser, E.C.E. Department, Acharya Nagarjuna University, Nagariuna Nagar, Guntur-S2e810 18, MUsha, Wo. James, Age 36 years, Working as Assistant Professor, EE. Deparirnent Acharya Nageriuna University, Nagariuna Nagar, Gurifur-S22510 | 18. Or.Ch. Ravi Kumar, Sfo. Ch.Ankamma, Age 42 years, Working as Assistant Professor, EEE. Department, Acharya Nagarlune University, gx Nagariuns Nagar, Guniur-S2281¢ 20. Or RS Srinivas, S/o. Viswanadam, Age 46 years, Working as Assistant Professar, EEE. Department, Acharya Nagarjuna Universily, Nagariuna Nagar, Gurtur-822510 2). Dr M.Vasavi Umamaheswar, Wio. M.V.N Purna Chandra Rao, Age 42 years, Working as Assistant Professor, EEE. Department, Acharya Nagarjuna University, Nagarjuna Nagar, Guntur-52e570 ee. Drv Dega Raja, Sioa. V. Ramanianeyulu, Age 46 years, Working as Assistant Professer, EEE. Depariment, Acharya Nagarune University, Nagarjuna Nagar, Guntur-5225170 eo. DM Gani Krishna, S/o. M.Ramana Rao, Age 43 years, Working as Assistant Professor, Mechanical Depariment, Acharya Nagaruna University, Nagarhuna Nagar, Guntur-822810 24. riNarendra Mohan, S/o. PiChandra Moha, Age 41 years, Warking as Assistant Professor, Mechanical Department, Acharya Nagarjuna University, Nagarluna Nagar, Guntur-8225 10 25. H.Puma Chandra Sekhar, Sfo. B. Rama Rao, Age 38 years Working as Assistant Professor, Mechanical Departmenit, Acharya Nagaruna University, Nagarjuna Nagar, Gurtur-Sa2510 26. K Sreedeyvi, Wio. KJiaynal, Age 44 years, Working as Assistant Professor, Mechanical Department, Acharya Nagarjuna University, Nagariuna Nagar, Guntur-522510 oo ei. Dr Vilaya Prakash, S/o. R.Papa Rao, Age 35 years, Working as Assistant Professor, Mechanical Depariment, Acharya Nagarjuna University, Nagarlunia Nagar, Guntur-5S22570 28, Or T Suseela, Wo. T. Krishna Mohan Das, Age 42 years Working as Assistant Professor, Mechanical Department, Acharya Nagariuna Universiy, Nagarjuna Nagar, Guntur-S22510 23. OT V.Fradeen Kumar, S/o. Lakshm!) Narasiniha Rao, Age 54 years, Working as Assistant Professor, Science and Humanities (Mathematics) Department, Acharya Nagarjuna University, Nagariuna Nagar, Guntur-522570 30, DrAJV Radhika, Sfo. A.Rama Ras, Age 47 years, Werking as Assistant Professor, Sciences and Numanites (Mathernatics} . Department, Acharya Nagariuna University, Nagarjuna Nagar, Gunturs St. DrM.Ramya Frasanthi, Wo. MSetyanarayana, Age 39 years Working as Assistant Professor, Science and Humanities (Chemistry) Deparinent, Acharya Nagarfuna University, Nagarune Nagar, Guntur 522570 ae. Ory Sunestha, Wo. Y Sambesiva Rao, Age 51 years, Working re as Assistant Professor, Science and Murnanities (English) Department, Acharya Nagariuna University, Nagarluna Nagar, GunturS22510 33. Dr Do Sumalatha, Wo. D Sabi, Age 42 years, Working as Assistant Professer, Science anc Numaniies (English) Department: Acharya Nagariuna University, Nagariuna Nagar, Guriur-822510 34, OM Srinivasa Reddy, S/o. Setharamni Reddy Age 42 years, Working as Assistant Professar, Science and Nurmanities (Physics Department, Acharya Nagariuna University, Nagariuna Nagar, Guntur Dr Dontireddy Ravi Sankara Reedy, Sfo. U.Negieddy Age 42 find O54 years, Working as Assistant Professor, ANU College of Pharmaceutical aciences, Acharya Nagariune Universiiy, Nagarurna Nagar, Guniu B22510 DP Ravi, S/o. P.Oharma Rao, Age 43 years, Working as ta oP Assistant Professor, ANU College of Pharmaceutical Sciences, Acharya Nagariuna University, Nagariuna Nagar, Guriur-S22510 af DrUppala Annapurna, Wo. U.Sambasive Rao, Age 38 years Working as Assistant Professar, ANU College of Pharnaceutical sciences, Acharya Nagaruna University, Nagarjuna Nagar, Guntur- S2c910 38, OrMunagala Gayati Ramya, Wie. M Ramesh, Age 40 years, Working as Assistant Professor, ANU College of Pharmaceutical ae Sciences, Acharya Naegariuna University, Nagarjuna Nagar, Guntur S22810 38. Drkamepall Sulana, Wo. K Subrahmanyam, Age 43 years Working as Assisiant Professar, ANU College of Pharmaceutical Selences, Acharya Nageriuna University, Nagariuna Nagar, Guntur 5eeS10 40. Or kLE Pravallika, Wo. K.E.Prasad, Age 36 years, Working as Assistant Professor, ANU College of Pharmaceutical Sciences, Acharya Nagariuna University, Nagerluna Nagar, Guntur-822510 At. OrSk Masthanamma, Wio. Sk Moulall, Age 47 years, Working as Assistant Professer, ANU College of Pharmaceutical Sciences, Acharya Nagariuna University, Nagarluna Nagar, Guntur-522510 AZ. Kanakaraju Vileya Kishore, S/o. Diwakar Kana@la Raju Age 3° years, Working as Assistant Professor, ANU College of Pharmaceutical Sciences, Acharya Nagaruna University, Nagarjuna Nagar, Guntur 52e5 10 43. Or Srinivasa Rao, S/o. D.Sambasiva Rac, Age 44 years, Working as Assistant Professer, ANU College of Sciences (Bistechnology}, Acharya Nagaruna University, Nagariune Nagar, Guintur-5225 10 44, N.Viieya Sree, Wio.N Jeeva Ratnam, Age 41 years, Working as Assistant Professor, ANU College of Sciences (Biotechnology), Acharya Nagariuna University, Nagarjuna Nagar, Guniur-S22570 4S. Dr3.Girider, Sfa.chenchaiah, Age 43 years, Working as Assisiant Professer, ANU College of Science (Nanotechnology). Acharya Nagarjuna University, Nagarjuna Nagar, Guntur-S22570 ag, DrSyam Sundar Maiety, SfoSambasiva Rao, Age 38 years. Working as Assistant Professor ANU College of Sciences (Nanotechnology), Acharya Nagarjuna University, Nagarjuna Nagar, Guntuy-S225 10 be. vod Dr Sasavaian Ghandu, Svo Nagabhushanam, Age 40 years, Working as Assistant Professor, ANU College of Sciences (Nanotechnalogy}, Acharya Nagarjuna University, Nagarluna Nagar, Guntiy-2285 10 48. Dr VoAmaerendra Sabu, Sfo.Vi Vital Rao, Age 46 years, Working as Assistant Professor, ANU College of Sciences Mathematics), Acharya Nagariuna University, Nagariuna Nagar, Guniur-S22810 Ag, Or Raina Kishore Namburnu, Sfo.Prabhakar Rao, Age 42 years, Working gs Assistant Frofessar, Deparment of Commerce and Business Acmimistration Acharya Nagariuna University, Nagarhune Nagar, Gunfur-822570 50. Cy.N Prasanna Kumar, Sfo. N Kishore, Age <2 years, Working as Assistant Professor, MBA international Gusiness, Acharya Nagariuna University, Nagarjuna Negar, Guntur-S2s510 Pattaners ~ . The State of Andhra Pradesh, rep. by Hs Principal Secretary to conde. Government, Higher Education (UE} Gent, A.P Secretariat, Velagapuci, Amaravall, Guntur =. The Acharya Nagarjuna University, Rep. by its Registrar, Nagariuna Nagar Guntur 3. The State of Andhra Pradesh, rep. by 8s Prncinal Secretary fo Goverment Finance, ¢HR J, Flanning and Paticy}) Dept, AP Secretarial, Velagapudi, Armaravall Guntur. Respondents Petifion under Article 228 of the Constitution of india is Med praying the! in the circumstances stated in the affidavil Ned therewith, the High Court may be pleased fo issue a Writ, Order or direction more in the nature of Mandamus declaring Sub Section (1) of Section 2 of The Andhra Pradesh Regularization of Services of Contractual Employees Act 2023 (Act 20 of 2023) published in ihe Gagetie on 20.10.2080 and Para-4 of G.O.Ms.No.114 Finance (HRI, Planning and Policy} Dept [email protected] permitting regularization of contractual amployees working as on 2.6.2014 In Government Depariments and not extending the said benefit of regularization of contractual employees working in the Universities like the petitioners though they fall as single class and treating the pefitioners differently and not treating their appointments as substantive in nature inspite of subjecting them to selection process before duly constituted selection committees as legal, artiirary, discriminatory and in yvielation of Articles 14, 16, 21 and 300{A} of Constitution of india and consequently declare that the petitioners are entiled for requiarization of their services either ireating them on par with contractual ernployees working In Government departments or on the basis of their appointments made on substantive basis with all consequential attendant benefits in the interest of justice, IA NO: TOF 2023 Petition under Anicle 226 of the Cansiitution of india is fled praying thea! in the circumstances slated in the affidavit fled therewith, the High Gourt may be pleased to issue interim Direction directing the Respondents to continue the services of the petitioners in the faculties in which they are working undef the respondents, pending disposal of the above WP No 33e24 of 2023, an ihe Mle of the High Court. IA NO: 2 OF 2029 Felition under Section 787 CPC is fed praying that in the ciroumstanoes stated in the affidavit fled in support of the writ petition, the High Court may be pleased to issue interim Direction directing ihe Respondents not to finalise the recruitments to the extent of the positions of the petitioners notified In Recruliment Notification di3$4.0.2023, pending disposal of the WP No Saee24 of 2023, an the fle of the High Court. The petiian corning on for hearing, upon perusing the Pelion and the affidavit Hied in support thereof and the order of the High Court, dated 08.07 2024, 12.02 2024, 88.02. 2024, 2240. 2084, 18.04 2004 A 02.05. 2024 made herein upon heering the arquinenis of SREP VW RAMANA Advocate for ihe Fetifioners, GP for Services (1 for Respondent No.1, Sri. Murali Lincoln, Sanding Counsel for Respondent No.2, GP for Services | for Respondent Nos. WRIT PETITION NO: 33372 OF 2023 Seiween: 1. YACH.S RSS Narasinha Rac, S/o Hrushi Kesava Rao, aged about 8? years, Geo. Junior Lecturer in Mo oand AT, Rio. DLN TGIS-3TA: Prabhalavar! Strest, Ward No.1 1, Repaelie, Guntur District. p2 YT. Subba Rac, Sio Ramaiah, Aged about SY years, Oco. Junier Lecturer in Commerce (OA), Rio O.No.6-85, Reavur, Guntur District ts ¥ Srinivasa Rao, S'o Subbarayudy, Aged about 54 years, Ose. Junior Leclurer in Gommercs (OA), Rio D.No S22 ¢, Kandula Puram, Gumbum, Prakasam District. 4. K.Sivaraml Reddy, S/o Lakshmi Reddy, Aged about 82 years, Occ. . Juniar Lecturer in EET. Rfo.D.No. 14-87-42, Morrisneia, Loyar wart, Tenall, Guntur District s. ViSninivas, S/o Lakshmi! Narasimha Sastry, Aged about 53 years, Occ. ee Junior Lecturer in CET Rio O.No 4-28-3049, Usouluri Vari Street, 23. Morisupeta, VTC, Tenall, tur Dpsinic a KV Koteswara Rao, S/o Venkateswarlu, Aged about §8 years, Gex. Junior Lecturer in CET, Rro O.No.28-2177/4/N, Siddartha Nagar Vinukonde, Guntur District, ed ho 5.Srinivasa Rao, S'o Suryanarayana, Aged about 55 years, Qoc. Junior Lecturer in M & AT, Ro Flat No. 102, Santhnivasam Apartment, 1° Line. Vidyanagar Extension, Near Anianeya Swamy Temple, Guntur, P.Pramod Kumar, S/o Sriramula, aged about $5 years, Qoe. Junior Lectures in EET, Rfo DING. 11-1S-86/e7, Oki Danke Road, Pushadapuvar! Street, Genind Rajesh Theatre, Tih Ward, Repalis, Guntur District. MiLucy Sakunda, Wio Madhu Babu, aged about 54 years, Occ. Junior Lecturer in Sericullure, R/o Flat No.iG4, Amrutha Sai Apartment, Teachers Colony, Podii Road, Darsi, Prakasam District. Petitioners AND , The State of Andhra Pradesh, Rep. by ite Pri. Secretary, Finance and Rianning, Secretariat Bulidings, Velagapudi, Amaravati, Guntur Disirict. The State of Andhra Pradesh, Rep. by is Pri Secretary to the Govt, school Education, Secretariat Buildings, Velagapudi, Amaravali, Guntur Oistrict. The Commissioner of intermediate Education, Andhra Pradesh. 4. The Regional Joint Director, Intermediates Education, Guntur. ont 1. Tt. . The Principal, Govt. Junior College, Repaiie, Guntur District, Now Sapatia District. The Principal, Govt. Vocational Junior College, Guntur, Guntur District, The Principal, Government Junior College (Girs), Chirala, Prakasam District, now Banatia District. The Principal, SRR and CVR Govt. Junior College, Vuayawada, Krishna District, Now NTR District, | The Principal, Govt. Junior College, Vinukonda, Guntur District, Now rainadu District. The Principal, Govi. Junlor Collage, Sattenapall, Guntur District, Now Painadu District. The Principal, Govt. Junior Cdllege, Darsi, Prakasam District. Respondents oy Pattion under Ariicie 229 of the Constitution of India is fled praying that in the circumstances stated In the affidavit filed therewith, the High Court may @ pleased to issue a wrt, arder-or direction more particularly in the nature of is Writ of Cerliorarl, calling for all connected records including the imougned provisions of Section 3 Sub-Section (3) of Andhra Pradesh Regularization of services of Contract Employees, Act S0 of 2023 so far as excluding the Part Time Junior Lecturers Gvocationaly Petitioners for regularization and also the GOMs.No.}i4, Finance Department, di21-10-2023 so far as extending the benefit of regularization in respect of contract Junior Lecturers only, and in denying the regularization fo the pefiiicners who are Part Time Junio Lecturers (Vocational) as legal, imoroner, unjust, arblirary, in rational, and violation of Article 14, 16, 38 and 38 fc} of the Constitution of Ineiia and further direct the Respondents ] to 4 to requiarise the services of the Part Time Junior Lecturers orior fo the Junior Lecturers anpointed on confract basis with all consequential benefits including pay scales, Seniarfy and other amolunents etc... iA NO: 1 OF 2023 Fattion under Section TS) CPC is Med praying that in. the clrournsiances stated in the affidavit fled in support of the writ gefition, the High Court may be pleased to direct fhe Respandents No.1 fo 4 to reguiarize the services of the Petitioners as Part Time Lecturers (focationals as was dane in case of reqularigation of the contract teachers, forthwith, pending disposal of WLP No 33972 of 2083, on the file of the High Court. i& NO: 2 OF 2025 Petition under Section 1517 CPC is fled praying that in ihe cirmurristances stated in the affidavit filed in support of fhe writ petition, the High Court may be pleased to direct the Respondents No. 1 fo 4 nat io flup the regular vacancies in which the Pefitioners are warking as Part Time Lecturers for ihe last more than 30 years, forthwith, pending disposal of WP No 33372 of 2023 a on the fle of the High Court, The peliian coming on for hearing, upan perusing ihe Petition and the affidavit fled in support thereof and the order of the High Cour, dated O8.O1 2024, 12.02.2024, 23.02 2024, 22.03.2024, 18.04.2024 & 92 05.2024 made herein upon hearing the argumenis of SRLA.RAJENDRA BABU Advocate for the Petitioners, GP far Services | for Respondent No.t and GPF for Services Hi for Respondent Nos. fo 4. WRIT PETITION NO: 08 OF 2024 Between: 7. Shark NB Khasim Vali S/o Shaik Subhani, Aged about. 34 years, Occ Un Employee, Rio DB. No. 7-2-231/127, Deena Devi Colony, end Lane, VYasantharayapuram Water Tank Guntur, Guntur District, Andhra Fradesh-S2200¢. Gokavaisa Chirardeevi, Sia GokavelsaRaminaidy, Aged about 24 years, Qoc Un Employee, Rfo D. No. 1-187/A. B OC Golony, Polak IND Vilage, Polaki Mandal, Srikakulam, Srikakulam District, Andhra Pradesh-532429. Belagam Rajesh, S/o Belagam Ramesh Babu, Aged about. 29 years, os Occ Un Employee, Rfo BD. Ne 8&4), Venukotavari Street, Farvathipuram, Vizayanacgaram District, Andhra Pradesh-5 35501. 4. © .Narasimhulu, S/o C Chinnaanianeyulu , Aged about. 34 years, Oce Un Employee, Rfo 2. No.g-55, Bornmeparthi Vilage, Raptadu Mandal: Anarnthapuram District, Andhra Pradesh-S 15722. oS Yarabati Sarath Kumar, S/o Ravanayya, Aged about. 23 years, Ore Un Employee, Ryo 0. Nog-d4. Sivaramouram, Narasaima Peta: Chodavaram, Srikakulam Oistriet, Andhra Pradesh-S32495 ev PP Stoners AND 1. The State of Andhra Pradesh, Rep by Chief Secretary to Government of Andhra Pradesh, Secretariat Buildings \Velagapuci, Amaravath!, Guntur instrict. Andhra Pradesh. 2. The State of Andhra Pradesh, Rep by its Secretary fo Goverment, Legal and Legislative Affairs and Justices, Law ODenariment, Secretariat Buidings, Velaganud!, Amarayath!, Guntur District. Andhra Pradesh. 3. The Stete of Andhra Pradesh, Ren by fs Princinal Secretary, Finance (HR-] Pig. and Policy) Department, Secretariat Buildings, Velagapudi: Amaravathi, Guniur District. Andhra Pradesh, . Respondents Petition under Arte fe 226 of the Constiution of india praying that in the circumsiances stated in the affidavit fied therewith, the High Court may be pleased to issue a wrif, order or direction more particularly ane in the nature of WRIT OF MANDAMUS Declaring The Andhra Pradesh Regularisation of services of Contract Employees Act, 2023 (Act 30 of 2023), Dated. 20.10.2023, is Null and Voki, Ultra vires, Unconstitutional . without Legislative competence and viniative of Articles 14, 16, 21 of Constitution of india and Sei a aside the same and aise declare the G.G.Ms No. 114, Dated, 214020223 and Cir, Memo No. sQS970S/FINDT-HROPDPP OCEys2/e0e3: Rated. 13.12.2083 issued by the Qrd Respondent is legal, arblirary and sef a side the sare and Consequently direct the respondents not to reguiarize the services of the contract amninyees pursuant fo the above Act 40 of 2024 and E Ai ned 4 % "D3 C3 o> JM cH Be 3 ¢, © en a fy AES MPR . ated. 13.12. 2083 iA NO: 2 OF 2024 Petition under Section 151 of CPC is fled praying that in the circumatances stated in the affidavit filed in support of the petition, the High Court may be pleased to Stay the operation of the Andhra Pradesh Requiarisation of services of Contract Employees Act, 2023 ( Act 30 of 2029), Mated $0.10.2023 and the GO.Ms No.ti4, Dated. 31.10.2023 and Cir, Memo.No. 2099702/FINOT-HROPDPP OCEy82/2023, Dated.13. 12.2025, Panding dispasal of WP S08 of 2024, on the fle of the High Court. The petition coming on for hearing, upon perusing the Petition and the affidavit fled In support thereof and the order of the High Court, dated O8.07 2024, 12.02 2024, 23.02 2024, 22.00.2084, 16.04.2024 & 02.05 2024 made herein upon hearing the arguments of SRP SUDHIR MATTEGUNTA Agvooate for the Fetifianers and GP FOR SERVICES |, for the Respondents. WRIT PETITION NO: 2033 OF 2024 Between: 1. KB Harinarayana Charyulu, Sfo.Late RK. Ranga Gharyulu, Oce Junior Lecturer, Commerce (MTS) Aged about $7 years, Rio. GAC, Aciauria, Anakapall District, 2. L. Venkateswara Rao, S/o. Late L. Danaiah, Oce Junior Lecturer, aaolagy (MTS) Aged about 87 years, R/o. D.No.1-7, Bandar Road, Challapalli, Krishna District 6s A. & ¥. Gopala Krishna Reo, S/o. Surya Narayana, Occ Junior Lecturer, Economics (MTS) Aged about 50 years, R/o FP No B-207, Sr Rama Krishna Sai Appartments, FC] Colony, Kumudavalll Road, Narasayya Agraharam, Bhimavarar-! West Godavari District. ba Sand Vo Sabitha, WroSqd. Jabivulla, Qce Junior Lecturer, English (TS), Aged about $3 years, Rio.SDS Government Junior College dangareddigudem, Eluru [istrict J. Venkanna, Sfod S N Murthy, Qec Junior Lecturer, Chamistry (MTS), Aged about $5 years. R'o. Government Junior College, Rotlaneta, Or. & R. Ambedkar Konaseema District. VY. Rainamani, DYo. T. Bhaskar Rao, Oce Junior Lecturer, Chemistry (MTS), Aged about $6 years, Rfo. Mo T. Government Junior College, Nugyid, Elur District S. Narise Rao, Sfo. Gangiself, Occ Junior Lecturer, Mathematics (MTS), Aged about 9 years, Rio. Appanapoall, Near Ramalayam, Mamidikuduru Mandal, Y. Maiikariuna Rao, S/o.late Narayana Swamy, Aged about 53 years, Occ Junior Lecturer, Botany (MTS), Rio. Government Junier Gaiege, Veeragaiiam, Parvathinuram, Manyam District. Petitioners AND The State of Andhra Pradesh, Reoresented by He Principal oecrelary, School Educaiion ¢.E.) Department, Velagapudi, Amearavath, Guntur District. The Cammissioner, intermediate Education, Thadepalli Guntur District. 2 Fhe Regional Joint Director, internecdiate Education, fone-i and §, Raiahmahencdravaram, East Godavari District. The Princinal, Governrnent » Junior r Colleags, Koteuratia, Anekanalll Distict The Principal, Government Junior College, Pamarru, krishna [istrict ot ~ 5 6 VR Government Jumlor College, Bhimavaram, West Godavari District, 7. The Principal, 8 0 8 Government Junior College, Jangareddigudem, Eluru District ~ 8. The Principal, Government Junior College, Kothapeta, Br B. R. Ambedkar Konaseema District. 8. The Principal, Government Junior College, Nuzvicl, Eluru District. 10. The Principal, Government Junior College, Veeragatiam, Parvathipuram Manyam District Respondents Petition under Ariicie 228 of the Constitution of india is Hed praying that in the circumstances stated in the affidavit fled therewith, the High Courl may be cleased to issue @ writ order or direction more particularly one in the nature of WRIT OF MANDAMUS to declaring the Sub Section 1 of Section 3 of The Andhra Pradesh Regularization of Services of Contractual Employees, Act SO oF 2023 vide Gazette notification dale 20.10 2029 and Para 4 of &.0 Ms .No.114 Finance GHRU-Pig. and Policy} Deparirnent di 27.70.2023 in regularization of contractual employees working as on 02.08.2014 in Gavernment Departments without including the petitioners nomenciature as the petitioners are working night from 1991 fo 1893 (.@., 20 years} as Junior Lecturers {P T) General Stream with MTS (Pay + GA) and issued consequential 6 O.MS.No.5 Finance (HR.1-Pig. and Policy} Depariment dated 12.04.2024 reguiarizing the services of contract lecturers who were appointed after 10 years of the pelifioners appointment and not reguiarizging the patitioners services is contrary to he Para No.5¢ of the judgment of Hanble Supreme Court reported in 2006 (4) SCO (imadevi Case) is Hegal, arbitrary; discriminatory and in violation of Aricies 14, 16, 19, 21 and 300-A of Gansttution of India and consequently direct the respondent authorities fo reguiarize the service of the petitioners as the pelitioners are working as Junior Lecturers (PT) with MTS (Pay + DA} on par with reguiar lecturers right from 1994 to 1999 (Le., 30 years} by considering the length of the service o of e ihe pefiioners in terms of hulgment of Honble Supreme Court reported | 2005 (4) SCC (Umadevi Case). iA NO: 1 OF 2024 Petition under Section "eC 38 fled praying that in the qiroumiances stated in the affidavii Hed in support of the writ pefition, the High Court may be pleased fo direct the respondent authorities to consider the case of the petitioners to requianize the service of the netitioners ag the petitioners are working as Junior Lecturers (PT) with MTS (Pays DA} on par with regular lecturers right fram TO91 fo 1993 by considering the ena a service of the petiiioners by ignoring in so far as nomenclature as mentic in Sub Section 7 of Section 3 of Act dQ of 2020 and Para No4 of aiid Finance (HR Panning & Policy} Denartment, detad 21.10.2023 and consequential G.O.Ms.NoS Finance (HRL-PIG.& Policy) Deparimant dated 12.01.2024, on the file of the High Court. The petilion coring on far hearing, ugon perusing the Petition and the B affidavit flecl In support thereof and the order of the High Court, dated SOOT 2024, 12.02 2084, 23.02 2084, 22.00.2024, 18.04 2084 & 02.05. 2084 made ASTSin uson wee the arguments of SRIK.SATYANARAYANA MURTHY Advocate for the Petitioners and GP for Higher Educaiion for Respondent Nos 7 to 3. WRIT PETITION NO: 2034 OF 2024 Hehween: G.Govinda Reddy, S/o. Late &. Saniceva Reddy, Oce. Junior Lecturer, "y i a Mathematics {MTS}, Aged about SY years, Rilo. Ralyandurgam Mandal, Ananthapuram Oistrict. Os a a word 40. VV, oi . Surya Narayana, S/o. Late N. Hanumanthu, Oco. Junior Lecturer, Ciies (MTS), Aged about SO years, R/o.D.No.1é/obe, Nesruqgani Streei, Ananthapuram, Ananthapuram District, PN. Harinath Babu, Sfo. Late P. N. Narayananpa, Occ. Junior Lecturer, Hindi (MTS) Aged about S7 years, R/o.D.No Q80, Thogats Street, Dharmavaram, Sri Qatya Sai District G. Ravi Prabhas, S/o. Late G. Subhakar Rao, Occ. Junior Lecturer, History (MTS), Aged about 55 years, R/o. H.No. 80/1 12/\Ge, Subhash Nagar, Kurnael, Kurnoal District. P. Ameerulia Khan, S/o. Late P Rasool Khan, Occ. Junior Lecturer, Urdu (MTS), Aged about 58 years, R/o.H.No.g/218-4-1, Prakash Nagar, Kadana, YSR Kadapa District. P Srinivasa Reddy, S/o. Late P. Ch. Pullia Reddy, Occ. Junior Lecturer, physics (MTS), Aged about 57 years, R/o.F.Na.004, 3 R Residency, Hommala Satram, Nandyala, Nandyala District. C. Balaiah, Sfo. Late GC. Maddulety, Qec. Junior Lecturer, Economics (MTS), Aged about 59 years, R/o. H.No. 10/118, Vaddepeta, Pandyam, Nandyala District. G&. Venkata Ramana, S/o. Lafe G. Venkatagpa, Occ. Junior Lecturer, Physios (MTS), Aged about 58 years, Rio. D.No2-2937, Mallia Vaari otreet, Pler Post and Mandal, Annamayya District K. Rama Devi, Wio.M. Rajasekhar babu, Occ. Junior Lecturer, Chemistry MTS), Aged about 55 years, Rfo. Nandikotkur, Nandyal District M. Abdul Seleem, S/o. Late Abdul Rasheed, Goce. Junior Lecturer, Physics (MTS), Aged aboul 58 years, R/o.Atmakur, Nandyal District. | K. Sudhakar Reddy, S/o. Late K. Chinna Pan! Reddy, Aged about 58 years, Occ. Junior Lecturer in Civics, Government Junior College: Guramkonda, Annamayya District. Patitioners AND reed, The State of Andhra Pradesh, Repressnted by its Principal Secretary, ocheol Education (LE.) Department, Velagapudi, Amaravathi, Guntur 42. The Cornmyussioner, intermediate Education, Thadepalli, Guntur (istrict. had The Regional Joint Direater, Intermediate Education, Zone-IV, Kadana. YSR Radana District 4. The Principal, Government Junior College (Boys), Rayadurg, Ananthapuram District t a, . The Principal, Government Junier College (Boys), New Town, Ananthapuram, Ananthaouram District. Paes x The Principal, Gavernment Junior College, Ramagir, Sri Satya Sal aa Cystrict nd The Frincipal, Government Junior College (gins), Yernmiganur, Kurnoo! District & The Principal, Government Junior College (Boys), Kadapa, YSR Kadena Distriat. The Principal, Government Junior College, Bansganapall, Nandyal Custrict. YO. The Frncigal, Government Junior College (Giris}, Per, 2 Anmarmayya District. VA. The Principal, Government Junior College, Nandigotkur, Nandyal ta. The Principal, Government Junior College, Atmakur, Nanya! 13. The Princinal, Government Junior College, Gurramkonda, ww Annamayya District Respondents: "~ "y en Patiion under Article 226 of the Cansitution of India is fled praying thal in {he circumsiances stated in the affidavi filed therewith, the High Court may be pleased to issue @ writ order or direction more particularly one in the nature of WRIT OF MANDAMUS to declaring the Sub Section 1 of Section 3 of The Anchra Pradesh Regularization of Services of Contractual Employees, Act 30 of 2023 vide Gazelle notification dated 20.10.2023 and Para 4 of G.0.Ms.No.ti4 Finance (HRL-Pig. & Policy) Department dit 21.10.2023 in reguanzation of contractual employess working as on 02.06.2014 in Government Departments without including the petitioners nornenciature as the petitioners are working right from 19914 fo 1998 (.e., 30 years) as Junior Lecturers (PT) General Stream with MTS (Pay + DA) and issued consequential G.O.MS.No.§ Finance (HR.I-Pig. & Policy) Department dated 12.01.2024 regularizing the services of contract lecturers who were appointed afer 10 years of the petitioners appointment and not regularizing the petiligners services is contrary fo the Para No.53 of the judgment of Hon'ble Supreme Court reported in 2006 (4) SCC (Umacdevi Case) is legal, arbitrary, discriminatory and in violation of Aricies 74, 76, 19, 24 and 300-A af Constitution of india and consequently direct the respondent authorities to raguianize the service of the petitioners as the petitioners are working as Junior Lecturers (PT) with MTS (Pay + DA} on par with regular lecturers right fram 7887 fo 1993 (Le., 30 years} by considering the length of the service of ihe petitioners in terms of judgment of Hon'ble Supreme Court reported in 2006 (4) SG (Limadevi Case}. iA NO: 1 OF 2024 Pettion under Section 151 CPC ie fled graying thet in the circumstances stated in the affidavit filed in support of the writ petifion, the High Court may be pleased to direct the respondent authorities to consider the case of the petitioners to requlanze the service of the oellfioners as the petitioners are working as Junior Lecturers (PT) with MTS (Pays DA} on par with regular lecturers ight from 1894 to 1993 by considering the length of service of the pelitianers by ignoring in so far as nomenclature as mentioned in Sub Section 4 of Section 3 of Act 34 of S082 and Fara Ned of G.O.Ms.No.id4 Finance (HR. _ Panning & Folicy) Department, dated 210.2023 and consequential G.O.Ms.No.5 Finance (HRJ-Pig. & Policy} ee dated T2.01 2084, pending disposal of W P.No 2034 of 2024, an the fle of the High Court. The petition coming on for hearing, upon perusi ag the Petition and the afidavit fled in support therent and the order of the High Court, dated SOOT 2024 , 1202 2084, 25.02.2084, 22.03.2024, 18.04.2024 & 02.05.2024 made herein upen hearing the , atguments of SRI K.SATY, ANARAYANA Respondent Nas.1 to 3, the Court made the following, ORDER:
List on 30.07 2024, interim orders granted earller In WLP. Nos.28493, 30243, 30273, 30397, $1864, 33036, 35224 & I8372 of 2023 and S08, 2038 & 2034 of 2024 shall continue to operate UH the next date of hearing, . S SRINIVASA PRASAD ASSISTANT REGIS STRAR
1. One CC to SRLK RAGHU VEER Advocate [OPUC]
2. ONE CC TO SRI K. SATYANARAYANA MURTHY, ADVOCATE fOPLC
3. ONE CC TO SRI SUDHIR MATTEGUNTA, ADVOCATE (OPUC} 4, One CC to SRLEMANO.) KUMAR BETHAPULH Advocate (OPUC) §. One CO SRLA PHAN! BHUSHAN Advocate (OPUC} & One CC to SREM.RLR_CHARKRAVARTHY Advocate fOPUC} ?. One CC to SREP V RAMANA. Advocate (OPUC)
8. One CC to SRLA RAJENDRA BABLI Advocate (OPUC}
8. Two COs to GP FOR SERVICES | High Court of Andhra Pradesh. - POUT)
10. Two COs to GP FOR SERVICES IH, High Court of Andhra Pradesh, [OUT] Ti. Two spare copies NIGH COURT HG, J & RG, J DATED: 09.07 2024 NOTE: LIST ON 20.07 2024 ORDER WRIT PETITION Nos: 29733, 20213, 20273, 30387, NS4, FG09G, Bez4 & 33872 OF 2023; SO8, 2093, 2034, 2608, $250, 10328 OF 2024 EXTENSION OF INTERIM ORDER