Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(2)(d) in Uttar Pradesh State Emblem (Prohibition of Improper Use) Act, 2019

(d)to provide the guidelines for display of emblem on public buildings ¬in State, the diplomatic missions and on the buildings occupied by State Government;