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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Assam - Subsection

Section 61(8) in Mising Autonomous Council Act, 1995

(8)The General Council or the Village Council, as the case may be, subject to the provisions of loans by any law relating to the raising of local authorities, raise with the approval of the Government loans for the purposes of this Act and create a sinking fund for the repayment of such loan.