(i)"land development" means any of the following works, namely -(i)construction, renovation; redesigning, realigning and lining of water courses;(ii)land levelling and land shaping, including realignment of field boundaries;(iii)digging of drop structures, culverts, and farm roads in the fields;(iv)providing of drop structure, culverts, and farm roads in the fields;(v)land reclamation by use of engineering, biological and chemical measures, including leaching;(vi)contour bounding and nala bunding;(vii)growing of trees, plants shrubs and grasses;(viii)development of permanent and temporary pastures, farm forestry and commercial afforestation;(ix)such other works as may be necessary or incidental to development of land or ground or flow water potential and for optimising the utilisation of land and Water resources; and(x)repairing and maintenance of any of the foregoing works;
