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[Cites 0, Cited by 0] [Section 14A(2)] [Section 14A] [Entire Act]

State of West Bengal - Subsection

Section 14A(2)(a) in The Bengal Tanks Improvement Act, 1939

(a)in the case where such land is in the actual possession of the owner thereof, pay at such times and in such manner as may be prescribed to such owner such rent as the Collector, after such inquiry as he thinks fit, may determine :