Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in Protection of Plant Varieties and Farmers' Rights Rules, 2003 1. Short title and commencement. - (1) These rules may be called The Protection of Plant Varieties and Farmers' Rights Rules, 2003. (2)They shall come into force on the date on which the Act shall come into force.
