Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Jharkhand - Subsection Section 3(p) in The Bihar School Examination Board Regulations, 1964 (p)"Aggregate" means aggregate of the marks secured in the six compulsory and three optional papers plus the marks obtained above 30 in the additional (tenth paper).
