Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Odisha - Subsection

Section 36(2)(b) in The Orissa Electricity Reform Act, 1995

(b)for the purpose of facilitating the Central Government to carry out any of its duties or functions under this Act or any Central law;