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[Cites 0, Cited by 0] [Section 305(2)] [Section 305] [Entire Act]

Union of India - Subsection

Section 305(2)(c) in The Companies Act, 2013

(c)it is accompanied by a copy of the report of the auditors of the company prepared in accordance with the provisions of this Act, on the profit and loss account of the company for the period commencing from the date up to which the last such account was prepared and ending with the latest practicable date immediately before the making of the declaration and the balance sheet of the company made out as on