Section 41(9)(i) in The Inter-State Migrant Workers (Regulation of Employment and Conditions of Service) (Punjab) Rules, 1983

[Cites 0, Cited by 0] [Section 41(9)] [Section 41] [Entire Act]

(i)A portion of the dining hall and service counter shall be partitioned off and reserved for women migrant workmen in proportion to their numbers.

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